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ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME TAX vs HIRENBHAI K PATEL

TAXAP/643/200724/12/2014

THE COMMISSIONER OF INCOME TAX, RAJKOT - II vs KHETIWADI UTPADAN BAZAR SAMITI

TAXAP/948/200723/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

THE ASSISTANT COMMISSIONER OF INCOME TAX vs M/S. MADHUSUDAN SILK MILLS PRO. OF MADHUSUDAN INTERNATION

TAXAP/723/200723/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

M/S. HIMSON TEXTILE ENGINEERING INDUSTRIES LIMITED vs THE ASST. COMMISSIONER OF INCOME TEX OFFICE

TAXAP/699/200723/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX-I vs APEX ELECTRICALS LTD.

TAXAP/542/200723/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

M/S. HIMSON KNITTING INDS. LTD. vs ASST. COMMISSIONER OF INCOME TAX OFFICER.

TAXAP/527/200723/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

SAKUN POLYMERS LTD. vs JOINT COMMISSIONER OF INCOME TAX(ASSESSMENT)S.R.-3

TAXAP/41/200723/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

ASSTT. CIT, CC-2 BARODA vs NATUBHAI M. MAKWANA

TAXAP/234/200723/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

SANTOKBEN SARMANBHAI JADEJA[DECEASED THRO' HEIRS] vs INCOME TAX OFFICER

TAXAP/1768/200523/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

THE INCOME TAX OFFICER, WARD 1(7) vs ASSOCIATED ENGINEERING CORPORATION

TAXAP/1673/200723/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

THE INCOME TAX OFFICER, WARD 1(7) vs ASSOCIATED ENGINEERING CORPORATION

TAXAP/1663/200723/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

THE COMMISSIONER OF INCOME TAX- I, vs MANUBHAI HIRALAL & CO.

TAXAP/1482/200723/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

THE COMMISSIONER OF INCOME TAX- I, vs MANUBHAI HIRALAL & CO.

TAXAP/1475/200723/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

THE COMMISSIONER OF INCOME TAX-IV vs DHIRENDRAKUMAR BAJPAI

TAXAP/1295/201023/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

THE COMMISSIONER OF INCOME TAX - I vs HOEC BARDAHL INDIA LTD.

TAXAP/1262/200723/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

THE COMMISSIONER OF INCOME TAXGANDHINAGAR vs GUJARAT INDUSTRIAL INVESTMENT CORPORATION LTD.

TAXAP/1156/200723/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

THE COMMISSIONER OF INCOME TAXGANDHINAGAR vs GUJARAT INDUSTRIAL INVESTMENT CORPORATION LTD.

TAXAP/1155/200723/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX-I vs GUJARAT ALKALIES & CHEMICALS LTD.

TAXAP/109/200723/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

AMARLAL L DAULATANI vs HIRALAL SOMNATH MODI

FA/6443/199823/12/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE VIPUL M. PANCHOLI

ASSTT. CIT, CC-2 BARODA vs NATUBHAI M. MAKWANA

TAXAP/232/200723/12/2014