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ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME TAX-VII vs HARISHCHANDRA K BHATIA

TAXAP/844/200817/4/2015

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA

COMMISSIONER OF INCOME TAX-VII vs CHANDRAKANT M RATHOD

TAXAP/842/200817/4/2015

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA

COMMISSIONER OF INCOME TAX-VII vs JAYANTILAL S DATANIA

TAXAP/840/200817/4/2015

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA

COMMISSIONER OF INCOME TAX-VII vs MUKESHKUMAR PREMCHAND ROY

TAXAP/839/200817/4/2015

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA

COMMISSIONER OF INCOME TAX-VII vs MADHUSUDAN H BHATT

TAXAP/838/200817/4/2015

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA

COMMISSIONER OF INCOME TAX-VII vs NAROTTAMBHAI MANILAL SOLANKI

TAXAP/837/200817/4/2015

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA

COMMISSIONER OF INCOME TAX-VII vs MADHUKAR HIRO BHAMBHAI

TAXAP/836/200817/4/2015

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA

COMMISSIONER OF INCOME TAX-VII vs PUNAMBHAI KHUSALDAS JADAV

TAXAP/835/200817/4/2015

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA

COMMISSIONER OF INCOME TAX-VII vs NATRAJAN S IYER

TAXAP/834/200817/4/2015

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA

COMMISSIONER OF INCOME TAX-VII vs SUDHIR P AMBALIA

TAXAP/832/200817/4/2015

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA

COMMISSIONER OF INCOME TAX-VII vs ISHWARLAL MANDIYABHAI VASAVA

TAXAP/831/200817/4/2015

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA

COMMISSIONER OF INCOME TAX-VII vs JAYANTIKABEN S VYAS

TAXAP/830/200817/4/2015

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA

COMMISSIONER OF INCOME TAX-VII vs LATE DHANANJAY R BHATT

TAXAP/829/200817/4/2015

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA

COMMISSIONER OF INCOME TAX-VII vs KANTILAL K SOLANKI

TAXAP/828/200817/4/2015

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA

COMMISSIONER OF INCOME TAX-VII vs VAZRUDDIN IMAMUDDIN SAIYED

TAXAP/827/200817/4/2015

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA

COMMISSIONER OF INCOME TAX-VII vs NATVARLAL K SHARMA

TAXAP/825/200817/4/2015

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA

PRINCIPAL COMMISSIONER OF INCOME TAX vs RAM SHIPPING INDUSTRIES PVT LTD

TAXAP/253/201516/4/2015

MGF GROWTH RESEARCH AND INVESMART LIMITED vs INCOME-TAX OFFICER, WARD-4(4)

SCA/16235/20148/4/2015

THE JT. CIT (ASSTT) vs COLOURMAN DYECHEM PVT. LTD.

TAXAP/1240/20068/4/2015

TIRUPATI FOAM LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX OR HIS SUCESSOR TO OFFICE

SCA/187/20157/4/2015