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ITAT Gujarat Bench

6,755 judgments

GUJARAT STATE ROAD TRANSPORT CORPORATION LIMITED vs JAYSHREEBEN RAMESHCHANDRA GANDHI

FA/5036/201830/1/2019

HONOURABLE MR. JUSTICE S.G. SHAH

COMMISSIONER OF INCOME TAX -I vs AMIGO SECURITIES PVT LTD (NOW KNOWN AS JEWEL CONSUMER

TAXAP/660/201329/1/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER

COMMISSIONER OF INCOME TAX -I vs AMIGO SECURITIES PVT LTD NOW KNOWN AS JEWEL CONSUMER

TAXAP/659/201329/1/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER

PR. COMMISSIONER OF INCOME TAX - VADODARA -1 vs GULBRANDSEN CHEMICALS PVT. LTD

TAXAP/552/201729/1/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER

COMMISSIONER OF INCOME TAX I vs JASWANTBHAI R THAKKAR

TAXAP/509/201329/1/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER

COMMISSIONER OF INCOME TAX I vs L K INDIA PVT LTD

TAXAP/14/201329/1/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER

HETAL BRIJESH UKANI vs ASST. COMMISSIONER OF INCOME TAX CIRCLE 1(1)(1)

SCA/16274/201829/1/2019

DATTATRAY POULTRY BREEDING FARM PVT LTD vs THE ASSISTANT COMMISSIONER OF INCOME TAX

TAXAP/1393/201829/1/2019

DAXABEN WD/O JAYANTBHAI J MODI vs NEW INDIA ASSURANCE CO LTD

X-OBJ/57/201024/1/2019

HONOURABLE MR. JUSTICE R.M.CHHAYA,HONOURABLE MR. JUSTICE VIRESHKUMAR B. MAYANI

NEW INDIA ASSURANCE CO LTD vs DAXABEN WD/O JAYANTBHAI J MODI

FA/169/200624/1/2019

HONOURABLE MR. JUSTICE R.M.CHHAYA,HONOURABLE MR. JUSTICE VIRESHKUMAR B. MAYANI

THE SURENDRANAGAR DISTRICT CO-OPERATIVE BANK LTD. vs THE DEPUTY COMMISSIONER OF INCOME TAX

SCA/13839/201822/1/2019

COMMISSIONER OF INCOME TAX-I vs NAVIN K SONI

TAXAP/498/201421/1/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER

COMMISSIONER OF INCOME TAX II vs EIMCO ELECON (INDIA) LTD

TAXAP/376/201321/1/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER

COMMISSIONER OF INCOME TAX -II vs HARISHBHAI RAOJIBHAI PATEL HUF

TAXAP/241/201321/1/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER

PR.COMMISSIONER OF INCOME TAX-VADODARA-2 vs CHAROTAR GAS SAHAKARI MANDALI LTD.

TAXAP/214/201621/1/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 4 vs PALVI POWER TECH SALES PVT. LTD.

TAXAP/206/201521/1/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER

COMMISSIONER OF INCOME TAX vs COMMERCIAL CO.OP BANK LTD

TAXAP/157/201321/1/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER

COMMISSIONER OF INCOME TAX vs COMMERCIAL CO.OP BANK LTD

TAXAP/156/201321/1/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER

A C I T , CIRCLE-5 THROUGH COMMISSIONER OF INCOME TAX III vs MAHALAXMI BUILDERS

TAXAP/1164/201121/1/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER

PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs KALUPUR COMMERCIAL CO. OP. BANK LTD.

TAXAP/1340/20188/1/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER