← All Benches
ITAT Gujarat Bench
6,755 judgments
THE MEHSANA URBAN COOP BANK LTD. vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE MEHSANA
SCA/14458/20188/1/2019
THE COMMISSIONER OF INCOME TAX-IV vs UDAY D BHATT
TAXAP/379/20087/1/2019
THE COMMISSIONER OF INCOME TAX-I vs PURSHOTTAMDAS P PATEL
TAXAP/108/20087/1/2019
SHREE JAY SARDAR FRUIT AND VEGETABLES PRODUCE SANGH MANDALI LIMITED vs STATE OF GUJARAT
SCA/21180/20182/1/2019
HONOURABLE MR. JUSTICE A.C. RAO
PRINCIPAL COMMISSIONER OF INCOME TAX 1, vs DILIP AVTAR CONSTRUCTION PVT LTD
TAXAP/6/201724/12/2018
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER
PRINCIPAL COMMISSIONER OF INCOME TAX 1, vs DILIP AVTAR CONSTRUCTION PVT LTD
TAXAP/5/201724/12/2018
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER
PRINCIPAL COMMISSIONER OF INCOME TAX 1, vs DILIP AVTAR CONSTRUCTION PVT LTD
TAXAP/2/201724/12/2018
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER
PRINCIPAL COMMISSIONER OF INCOME TAX 1, vs DILIP AVTAR CONSTRUCTION PVT LTD
TAXAP/1/201724/12/2018
DARSHAN BUILDCON vs INCOME TAX OFFICER WARD 3(3)(6)
SCA/16246/201819/12/2018
COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATIO AND TRANSFER PRICING) vs CADILA HEALTHCARE LTD
TAXAP/624/201717/12/2018
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER
COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION & TRANSFER PRICING) vs UNIPHOS ENVIROTRONIC PVT. LTD.
TAXAP/198/201717/12/2018
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER
COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION vs JOINT STOCK COMPANY ZANGAS
TAXAP/163/201717/12/2018
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER
DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION ) vs ASSENCE INC
TAXAP/1020/201417/12/2018
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER
DAXESHKUMAR NATWERLAL PATEL POA PARESHKUMAR KANUBHAI DAVE vs INCOME TAX OFFICER, WARD - I OR HIS SUCCESSOR
SCA/15140/201811/12/2018
TUDOR INDIA PVT LTD vs JT COMMISSIONER OF INCOME TAX
SCA/15142/201811/12/2018
THE PRINCIPAL COMMISSIONER OF INCOME TAX 2, VADODARA vs TONIRA PHARMA LTD
TAXAP/1283/201811/12/2018
CHANDRESHBHAI JAYANTIBHAI PATEL vs THE INCOME TAX OFFICER
SCA/15172/201810/12/2018
PRINCIPAL COMMISSIONER OF INCOME TAX 4 vs TORRENT CABLE LIMITED
TAXAP/1333/201810/12/2018
PRINCIPAL COMMISSIOER OF INCOME TAX-2, vs MONO STEEL (INDIA) LTD
TAXAP/1339/201810/12/2018
PRINCIPAL COMMISSIONER OF INCOME TAX, VADODARA-4 vs THE PANCHMAHAL DIST. CO-OPERATIVE MILK(SIC) UNION LTD
TAXAP/1308/20183/12/2018
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER
