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ITAT Gujarat Bench

6,755 judgments

PRINCIPAL COMMISSIONER OF INCOME TAX, VADODARA-4 vs THE PANCHMAHAL DIST. CO-OPERATIVE MILK(SIC) UNION LTD

TAXAP/1307/20183/12/2018

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER

COMMISSIONER OF INCOME TAX-II vs MADHUSUDAN INDUSTRIES LTD

TAXAP/955/20103/12/2018

COMMISSIONER OF INCOME TAX-II vs GUJARAT MINERAL DEVELOPMENT CORPORATION LTD

TAXAP/1758/20103/12/2018

COMMISSIONER OF INCOME TAX-II vs JAY CHEMICAL INDUSTRIES LTD

TAXAP/1433/20113/12/2018

COMMISSIONER OF INCOME TAX (TDS) vs ASHAPURA MINECHEM LTD

TAXAP/224/20153/12/2018

COMMISSIONER OF INCOME TAX-II vs JAY CHEMICAL INDUSTRIES LTD

TAXAP/1434/20113/12/2018

PRINCIPAL COMMISSIONER OF INCOME TAX, VADODARA-4 vs THE PANCHMAHAL DIST. CO-OPERATIVE MILK(SIC) UNION LTD

TAXAP/1309/20183/12/2018

COMMISSIONER OF INCOME TAX-II vs GHCL LIMITED

TAXAP/1597/20093/12/2018

COMMISSIONER OF INCOME TAX - II vs KADAM EXPORTS PVT LTD

TAXAP/1373/20103/12/2018

COMMISSIONER OF INCOME TAX-I vs JAYANTILAL RATILAL SONI

TAXAP/866/201127/11/2018

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER

COMMISSIONER OF INCOME TAX-III vs M/S ASHOK ENGINEERING & FOUNDRY WORKS

TAXAP/838/201127/11/2018

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER

COMMISSIONER OF INCOME TAX AHMEDABAD III vs RAMDEV FOOD PRODUCTS PVT LTD

TAXAP/767/201227/11/2018

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER

THE COMMISSIONER OF INCOME TAX-IV vs KAILASH DARSHAN S SAHKARI KHETI MANDLI LTD

TAXAP/740/201127/11/2018

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER

COMMISSIONER OF INCOME TAX RAJKOT III vs GOKALBHAI MOHANBHAI AJANI

TAXAP/648/201427/11/2018

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER

COMMISSIONER OF INCOME TAX vs GAYATRI CRANE SERVICES PVT LTD

TAXAP/417/201327/11/2018

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER

PR. COMMISSIONER OF INCOME TAX-4, AHMEDABAD vs SPORTS CLUB OF GUJARAT LTD

TAXAP/394/201727/11/2018

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER

PR. COMMISSIONER OF INCOME TAX-4, AHMEDABAD vs THE SPORTS CLUB OF GUJARAT LTD

TAXAP/393/201727/11/2018

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER

COMMISSIONER OF INCOME TAX - RAJKOT - I vs JAYENDRA KIRITSINH VALA PROP. M/S RAVI ENTERPRISE

TAXAP/385/201327/11/2018

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER

COMMISSIONER OF INCOME TAX-III vs ASHOK ENGINEERING AND FOUNDRY WORKS

TAXAP/2552/200927/11/2018

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER

PR. COMMISSIONER OF INCOME TAX-4 vs SANKET ESTATE AND FINANCE PVT LTD

TAXAP/246/201627/11/2018

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER