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ITAT Gujarat Bench

6,755 judgments

THE PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs ATUL LIMITED

TAXAP/1375/20185/2/2019

PRINCIPAL COMMISSIONER OF INCOME TAX VADODARA 2 vs M/S SYNBIOTICS LTD

TAXAP/1209/20185/2/2019

SHRI BHANUBHAI JAMNADAS SITAPARA vs THE INCOME TAX SETTLEMENT COMMISSION

SCA/13598/20184/2/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER

SHRI VIPULKUMAR C. BHALANI vs THE INCOME TAX SETTLEMENT COMMISSION

SCA/13596/20184/2/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER

SHRI DILIPBHAI BHAGVANJIBHAI GHORECHA vs THE INCOME TAX SETTLEMENT COMMISSION

SCA/13595/20184/2/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER

SHRI VIPULKUMAR JAMNADAS DHARSANDIA vs THE INCOME TAX STTLEMENT COMMISSION

SCA/13588/20184/2/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER

M/S AKSHAR BUILDERS vs INCOME-TAX SETTLEMENT COMMISSION ADDITIONAL BENCH II

SCA/13581/20184/2/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER

M/S AKSHAR ENTERPRISE vs INCOME-TAX SETTLEMENT COMMISSION ADDITIONAL BENCH II

SCA/13580/20184/2/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER

M/S AKSHAR ASSOCIATES vs INCOME-TAX SETTLEMENT COMMISSION ADDITIONAL BENCH II

SCA/13579/20184/2/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER

M/S AKSHAR CORPORATION vs INCOME-TAX SETTLEMENT COMMISSION ADDITIONAL BENCH II

SCA/13577/20184/2/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER

M/S AKSHAR DEVELOPERS vs INCOME-TAX SETTLEMENT COMMISSION ADDITIONAL BENCH II

SCA/13572/20184/2/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER

DASHRATHBHAI MANILAL PATEL vs CHATURBHAI DANABHAI

FA/4402/20064/2/2019

HONOURABLE MR. JUSTICE B.N. KARIA

JASHWANTBHAI ARVINDBHAI SOLANKI vs CHATURBHAI DANABHAI

FA/4399/20064/2/2019

HONOURABLE MR. JUSTICE B.N. KARIA

SHANTILAL DAHYABHAI VALA vs CHATURBHAI DANABHAI

FA/4398/20064/2/2019

HONOURABLE MR. JUSTICE B.N. KARIA

PRAVINSINH B. ZALA vs SURESH PURSHOTTAMBHAI GOSWAMI (DRIVER)

FA/348/20064/2/2019

HONOURABLE MR. JUSTICE B.N. KARIA

SHRI ARVINDKUMAR JAMNADAS SITAPARA vs THE INCOME TAX SETTLEMENT COMMISSION

SCA/13594/20184/2/2019

THE PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs MARCK BIOSCIENCES LTD.

TAXAP/1374/20184/2/2019

COMMISSIONER OF INCOME TAX vs J K SECURITIES PVT LTD

TAXAP/881/201130/1/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER

COMMISSIONER OF INCOME TAX vs J K SECURITIES PVT LTD

TAXAP/880/201130/1/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER

COMMISSIONER OF INCOME TAX vs J K SECURITIES PVT LTD

TAXAP/879/201130/1/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER