ITAT Gujarat Bench
6,755 judgments
MANUBHAI VIRCHANDBHAI PATEL vs STATE OF GUJARAT
HONOURABLE MS. JUSTICE BELA M. TRIVEDI
RAMANBHAI ISHVARBHAI PATEL vs STATE OF GUJARAT
HONOURABLE MS. JUSTICE BELA M. TRIVEDI
KANUBHAI RAMABHAI PATEL vs STATE OF GUJARAT
HONOURABLE MS. JUSTICE BELA M. TRIVEDI
M/S RAWMIN MINING AND INDUSTRIES PVT LTD vs UNION OF INDIA
HONOURABLE MR. JUSTICE S.R.BRAHMBHATT,HONOURABLE MR. JUSTICE A.G.URAIZEE
AREEZ KHAMBATTA BENEVOLENT TRUST vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1 EXEMPTION AHMEDABAD
COMMISSIONER OF INCOME TAX AHMEDABAD III vs JAIDEEP RAVINDRA AGRAWAL
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER
PR. COMMISSIONER OF INCOME TAX-3, AHMEDABAD vs KALPESHBHAI BHAGWANBHAI PRAJAPATI
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER
THE PR. COMMISSIONER OF INCOME TAX 1 vs M/S ARVIND JOSHI AND CO
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER
THE PR. COMMISSIONER OF INCOME TAX 1 vs M/S ARVIND JOSHI AND CO
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER
THE PR. COMMISSIONER OF INCOME TAX 1 vs M/S ARVIND JOSHI AND CO
THE COMMISSIONER OF INCOME TAX-III vs SUDIPTA M BHAUMICK
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER
COMMISSIONER OF INCOME TAX,AHMEDABAD-III vs JAIDEEP RAVINDRA AGARWAL C/O RAVINDRA M AGARWAL
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER
CAPITAL TRADERS vs STATE OF GUJARAT
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER
JHANKIT CHANDULAL PRAJAPATI vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(2)
JAYPRAKASH JIBHAI BRAHMBHATT ( SINCE DECD. THRO' HIS LRS ) vs KALUJI KESHAJI THAKOR
HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX VADODARA 2 vs M/S SYNBIOTICS LTD
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER
PRINCIPAL COMMISSIONER OF INCOME TAX VADODARA 2 vs M/S SYNBIOTICS LTD
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER
PRINCIPAL COMMISSIONER OF INCOME TAX VADODARA 2 vs M/S SYNBIOTICS LTD
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER
PRINCIPAL COMMISSIONER OF INCOME TAX VADODARA 2 vs M/S SYNBIOTICS LTD
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER