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ITAT Gujarat Bench

6,755 judgments

SUTHAR REKHABEN DAHYALAL vs SALIMBHAI SATTARBHAI MEMON

FA/3295/200825/3/2019

HONOURABLE MR. JUSTICE R.M.CHHAYA,HONOURABLE MR. JUSTICE S.H.VORA

NG REALITY PRIVATE LIMITED THROUGH NARSINHBHAI GANPATBHAI PATEL vs DY. COMMISSIONER OF INCOME TAX CIRCLE 3(1)(1)

SCA/13496/201825/3/2019

AHIR BHAGWAN BHIMSINGH SOLANKITHRO POA NOORMOHAMMAD KALU vs STATE OF GUJARAT THRO PRINCIPAL SECRETARY

SCA/15541/201220/3/2019

HONOURABLE MR. JUSTICE VIPUL M. PANCHOLI

REJENDRASINH VIRSINH VASAVA DECD. THRU. LEGAL HEIR vs STATE OF GUJARAT

SCA/3055/20197/3/2019

HONOURABLE MR. JUSTICE ANANT S. DAVE,HONOURABLE MR. JUSTICE BIREN VAISHNAV

ORIENTAL INSURANCE CO. LTD. vs KUBRABIBI WD/O. YAKUBMOHAMMED SINGHI

FA/5348/20075/3/2019

HONOURABLE MR. JUSTICE B.N. KARIA

SHAKUNTALABEN JASHWANTLAL JAIN vs KANUBHAI CHUNILAL CHAUHAN (DRIVER)

FA/882/200828/2/2019

HONOURABLE MR. JUSTICE R.M.CHHAYA,HONOURABLE MR. JUSTICE VIRESHKUMAR B. MAYANI

UDESINH MADHA vs INH JADAV

SCA/5436/201827/2/2019

HONOURABLE MR. JUSTICE B.N. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX AHMEDABAD 4 vs SUZLON ENERGY LIMITED

TAXAP/446/201525/2/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER

PR. COMMISSIONER OF INCOME TAX AHMEDABAD 4 vs TORRENT POWER SEC LTD (NOW MERGED WITH TORRENT POWER)

TAXAP/409/201525/2/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER

PRINCIPAL COMMISSIONER OF INCOME TAX-4 vs SUZLON WIND INTERNATIONAL LTD.,

TAXAP/122/201825/2/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER

COMMISSIONER OF INCOME TAX-IV vs SUZLON INFRASTRUCTURE LTD

TAXAP/1098/201125/2/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER

KHUSHBU VINYL PVT LTD vs STATE OF GUJARAT

SCA/12175/201825/2/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER

LALJIBHAI KANJIBHAI MANDALIA vs PRINCIPAL DIRECTOR OF INCOME TAX (INVESTIGATION)

SCA/16360/201822/2/2019

THE PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs GUJARAT STATE FINANCE CORPORATION

TAXAP/1389/201819/2/2019

PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs SOPAN INDUSTRIAL INFRASTRUCTURE PARK

TAXAP/1372/201819/2/2019

PUSHPALATA SHYAMSUNDER KEJRIWAL vs VITHALBHAI NARANBHAI

X-OBJ/36/201618/2/2019

HONOURABLE MR. JUSTICE B.N. KARIA

THE PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs KOMAL AMIN EXPORTS PVT LTD

TAXAP/1397/201818/2/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER

ORIENTAL INSURANCE CO. LTD vs PUSHPALATA SHYAMSUNDER KEJARIWAL

FA/1400/200218/2/2019

HONOURABLE MR. JUSTICE B.N. KARIA

DARIYABEN RAVJIBHAI SHANKARBHAI vs BALUBHAI DAHYABHAI RATHOD

FA/1288/200918/2/2019

HONOURABLE MR. JUSTICE R.M.CHHAYA,HONOURABLE MR. JUSTICE VIRESHKUMAR B. MAYANI

THE PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs KOMAL AMIN EXPORTS PVT LTD

TAXAP/1398/201818/2/2019