← All Benches

ITAT Gujarat Bench

6,755 judgments

POOJA MADHUR TODI vs INCOME TAX OFFICER, WARD 5(1)(5)

SCA/16786/20182/4/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

JAMANDAS TEKCHAND MANWANI PROP OSHO SALES vs INCOME TAX OFFICER WARD 5(3)(4)

SCA/16782/20182/4/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

MAHENDRAKUMAR JITMAL BHANSALI vs INCOME TAX OFFICER WARD 1(2)(3)

SCA/16427/20182/4/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

MAHENDRAKUMAR JITMAL BHANSALI vs INCOME TAX OFFICER WARD 1(2)(3)

SCA/16426/20182/4/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

MAHENDRAKUMAR JITMAL BHANSALI vs INCOME TAX OFFICER

SCA/16425/20182/4/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

SURESHKUMAR PARASMAL BHANSALI vs INCOME TAX OFFICER WARD 1(2)(4)

SCA/16421/20182/4/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

SURESHKUMAR PARASMAL BHANSALI vs INCOME TAX OFFICER WARD 1(2)(4)

SCA/16419/20182/4/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

SHASHIKANT V. PATEL vs INCOME TAX OFFICER WARD 3(3)(8)

SCA/12849/20182/4/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

ANILUKMAR GOPIKISHAN AGRAWAL vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 3(2) AHMEDABAD

SCA/12832/20182/4/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

ANILUKMAR GOPIKISHAN AGRAWAL vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 3(2) AHMEDABAD

SCA/12829/20182/4/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

ANILUKMAR GOPIKISHAN AGRAWAL vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 3(2) AHMEDABAD

SCA/12825/20182/4/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

PATEL BHARATBHAI KANTILAL SANEPARA vs KANTILAL NANDRAMBHAI DEVMURARI

FA/3833/20122/4/2019

HONOURABLE MR. JUSTICE R.M.CHHAYA,HONOURABLE MR. JUSTICE S.H.VORA

ORIENTAL INSURANCE COMPANY LTD THROUGH AUTHORISE SIGNATORY vs PRAFULCHANDRA HIRJIBHAI TANNA

FA/29/20132/4/2019

HONOURABLE MR. JUSTICE R.M.CHHAYA,HONOURABLE MR. JUSTICE S.H.VORA

VIRAL MAHESH JHAVERI S/O MAHESH RASIKLAL JHAVERI vs THE INCOME TAX OFFICER

SCA/20537/20182/4/2019

PARKER BULLION PRIVATE LIMITED vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(3)

SCA/1149/20191/4/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

JETPUR NAVAGADH MUNICIPALITY vs SAURASHTRA EMPLOYEES UNION

LPA/1143/201828/3/2019

HONOURABLE MR. JUSTICE ANANT S. DAVE,HONOURABLE MR. JUSTICE BIREN VAISHNAV

BINAYKUMAR RAMESHWARPRASAD GUPTA vs DILIPKUMAR PUNAJIBHAI

FA/702/201128/3/2019

HONOURABLE MR. JUSTICE R.M.CHHAYA,HONOURABLE MR. JUSTICE S.H.VORA

LAXMIBEN AMRUTLAL PATEL vs GLOBE TRANSPORT CORPORATION

FA/4504/200927/3/2019

HONOURABLE MR. JUSTICE R.M.CHHAYA,HONOURABLE MR. JUSTICE S.H.VORA

GUJARAT STATE ROAD TRANSPORT CORPORATION THROUGH ITS DIVISIONAL CONTROLLER vs CHETNABEN WIDOW OF KETANKUMAR PATEL HEIRS AND L.R. OF THE DECD. KETANKUMAR AMRATBHAI PATEL

FA/4706/201826/3/2019

HONOURABLE MR. JUSTICE K.M.THAKER,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

DURLABHAI KANUBHAI RAJPARA vs INCOME TAX OFFICER WARD 1(3)(7), SURAT

SCA/16125/201826/3/2019