ITAT Gujarat Bench
6,755 judgments
KUNAL DILIPBHAI SHAH vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE- 3(3),
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
KUNAL DILIPBHAI SHAH vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE- 3(3),
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
MAMTADEVI NARENDRAKUMAR SANKLECHA vs INCOME TAX OFFICER WARD 1(2)(3)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
AMRUTLAL HEMRAJJI SANWAL vs INCOME TAX OFFICER WARD 1(2)(1)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
SARIKADEVI MUKESHKUMAR SANKLECHA vs INCOME TAX OFFICER WARD 1(2)(4)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
DEVKINANDAN AMRUTLAL SANWAL vs INCOME TAX OFFICER WARD 1(2)(1)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
MANISH MANGILAL SHAH vs INCOME TAX OFFICER, WARD 1(2)(2)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
AKSHAYKUMAR VINAYKUMAR KOCHAR vs INCOME TAX OFFICER
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
AKSHAYKUMAR VINAYKUMAR KOCHAR vs INCOME TAX OFFICER
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
AKSHAYKUMAR VINAYKUMAR KOCHAR vs INCOME TAX OFFICER
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
AKSHAYKUMAR VINAYKUMAR KOCHAR vs INCOME TAX OFFICER
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
AKSHAYKUMAR VINAYKUMAR KOCHAR vs INCOME TAX OFFICER
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
AKSHAYKUMAR VINAYKUMAR KOCHAR vs INCOME TAX OFFICER
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
AKSHAYKUMAR VINAYKUMAR KOCHAR vs INCOME TAX OFFICER
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
KAMLESH PURUSHOTTAMLAL CHAUDHARY vs INCOME TAX OFFICER, WARD 2(2)(2)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
VIJAY RASIKLAL VORA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(1)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
VIJAY RASIKLAL VORA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(1)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
POOJA MADHUR TODI vs INCOME TAX OFFICER, WARD 5(1)(5)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
KUSUMDEVI SHUSHILKUMAR CHAUDHARY vs INCOME TAX OFFICER WARD 5(3)(4)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
KUSUMDEVI SUSHILKUMAR CHAUDHARY vs INCOME TAX OFFICER WARD 5(3)(4)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
