ITAT Gujarat Bench
6,755 judgments
SUSHILA ASHOKKUMAR SUREKA vs INCOME TAX OFFICER, WARD 1(2)(4)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
JITMAL HARISHKUMAR HUF KARTA OF HUF JITMAL GIRDHARILAL vs INCOME TAX OFFICER, WARD 5(3)(4)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
SUSHILA ASHOKKUMAR SUREKA vs INCOME TAX OFFICER, WARD 1(2)(4)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
MAHESHBHAI MANILAL SHAH vs INCOME TAX OFFICER WARD 5(3)(1)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
HEMANG DINESHKUMAR SHAH vs INCOME TAX OFFICER WARD 5(2)(3)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
HEMANG DINESHKUMAR SHAH vs INCOME TAX OFFICER WARD 5(2)(3)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
PARESH LALCHAND SHAH vs INCOME TAX OFFICER WARD 3(3)(4)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
PARESH LALCHAND SHAH vs INCOME TAX OFFICER WARD 3(3)(4)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
PARESH LALCHAND SHAH vs INCOME TAX OFFICER WARD 3(3)(4)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
PARTHIV NAVINBHAI MAHADEVIA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 5(2)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
PARTHIV NAVINBHAI MAHADEVIA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 5(2)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
PARTHIV NAVINBHAI MAHADEVIA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 5(2)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
HEENA ATULBHAI KAPASI vs INCOME TAX OFFICER, WARD 2(2)(2)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
LEENA VIJAY VORA vs INCOME TAX OFFICER, WARD 5(2)(3)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
LEENA VIJAY VORA vs INCOME TAX OFFICER, WARD 5(2)(3)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
HEENA ATULBHAI KAPASI vs INCOME TAX OFFICER WARD 2(2)(2)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
VIKRAM SUJITKUMAR BHATIA vs INCOME TAX OFFICER, WARD 3(3)(5)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
VIKRAM SUJITKUMAR BHATIA vs INCOME TAX OFFICER, WARD 3(3)(5)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
DR. DEEPAK RAJKUMAR GOYAL vs INCOME TAX OFFICER WARD 4(2)(1)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
MUKUND FASHION PRIVATE LTD. vs DY. COMMISSIONER OF INCOME TAX CIRCLE 2(1)(2)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
