ITAT Gujarat Bench
6,755 judgments
MUKUND FASHION PRIVATE LTD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(2)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
M/S FORTUNE GILTS PVT LTD vs THE INCOME TAX OFFICER WARD 2(1)(3)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
M/S BUMACO MARKETING PVT LTD vs INCOME TAX OFFICER
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
AMAZO ARCADE LLP (FORMERLY KNOWN AS AMAZO ARCADE PVT LTD) vs INCOME TAX OFFICER, WARD 3(3)(1)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
V S TEX FAB PRIVATE LIMITED THROUGH DIRECTOR KANAYALAL TAHILRAM PARYANI vs THE INCOME TAX OFFICER WARD 4(1)(4)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
M/S BUMACO FABRICS PVT LTD vs INCOME TAX OFFICER WARD -1(1)(2)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
PRITESH ASHOKBHAI DAVE vs INCOME TAX OFFICER WARD -3(3)(4)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
SUNNY SUNIL SINGHI vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(2)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
BINA PRASHANT NARECHANIA vs INCOME TAX OFFICER, WARD 3(3)(1)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
PRASHANT PRATAPBHAI NARECHANIYA vs INCOME TAX OFFICER, WARD 3(3)(4)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
SHASHIKANT VASUDEV PATEL vs THE INCOME TAX OFFICER, WARD 3(3)(8)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
SHASHIKANT VASUDEV PATEL vs THE INCOME TAX OFFICER, WARD 3(3)(8)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
SHASHIKANT VASUDEV PATEL vs THE INCOME TAX OFFICER, WARD 3(3)(8)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
SHASHIKANT VASUDEV PATEL vs THE INCOME TAX OFFICER, WARD 3(3)(8)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
SHASHIKANT VASUDEV PATEL vs THE INCOME TAX OFFICER, WARD 3(3)(8)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
ARNAV ANANDGOPAL CHAKRAVARTTY vs INCOME TAX OFFICER, WARD 3(3)(1)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
AMIT SAJJANKUMAR KARIWALA vs INCOME TAX OFFICER,CIRCLE 5(2)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
AMIT SAJJANKUMAR KARIWALA vs INCOME TAX OFFICER,CIRCLE 5(2)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
AMIT SAJJANKUMAR KARIWALA vs INCOME TAX OFFICER,CIRCLE 5(2)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
VINOD MOTILAL CHAWLA THROUGH POA SURESH MANIKCHAND MAHNOT vs ASSISTANT COMMISSIONER INCOME TAX(INTERNATIONAL TAXATION)-2, WARD-2(2)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA