ITAT Gujarat Bench
6,755 judgments
PAWANKUMAR RAMLUBHAYA ARORA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 5(2)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
VIKRAM KUMAR ACHALCHAND LUNKAD S/O ACHALCHAND LUNKAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE - 1(2)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
MALHAR PRABHATBHAI DESAI vs INCOME TAX OFFICER(INTERNATIONAL TAXATION)-1 AHMEDABAD
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
MALHAR PRABHATBHAI DESAI vs INCOME TAX OFFICER(INTERNATIONAL TAXATION)-1 AHMEDABAD
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
MALHAR PRABHATBHAI DESAI vs INCOME TAX OFFICER(INTERNATIONAL TAXATION)-1 AHMEDABAD
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
SURESH KUMAR LUNKAD S/O ACHALCHAND LUNKAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE - 1(2)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
PUSHPA SHIVKUMAR KARIWALA vs INCOME TAX OFFICER, WARD 5(3)(4)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
PUSHPA SHIVKUMAR KARIWALA vs INCOME-TAX OFFICER WARD 5(3)(4)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
M/S. SERVASHANTI PROPERTIES PVT. LTD vs INCOME TAX OFFICER, WARD - 4(1)(1)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
M/S. SERVASHANTI PROPERTIES PVT. LTD vs INCOME TAX OFFICER, WARD - 4(1)(1)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
M/S. SERVASHANTI PROPERTIES PVT. LTD vs INCOME TAX OFFICER, WARD - 4(1)(1)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
M/S. SERVASHANTI PROPERTIES PVT. LTD vs INCOME TAX OFFICER, WARD - 4(1)(1)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
M/S. SERVASHANTI PROPERTIES PVT. LTD vs INCOME TAX OFFICER, WARD - 4(1)(1)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
M/S. SERVASHANTI PROPERTIES PVT. LTD vs INCOME TAX OFFICER, WARD - 4(1)(1)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
M/S. SERASHANTI PROPERTIES PVT. LTD vs INCOME TAX OFFICER, WARD - 4(1)(1)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
M/S. SWAGAT INFRASTRUCTURE P. LTD. vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(1)(1)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
KOMAL AMBALAL GURNANI vs THE INCOME TAX OFFICER, WARD 7(2)(2)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
DHARNENDRA MAHESHBHAI SHAH vs INCOME TAX OFFICER, WARD-7(1)(4)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
PRAKASH RAMESHBHAI UDESHI vs INCOME TAX OFFICER, WARD 3(3)4
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
AJAY SURENDRABHAI PATEL vs THE INCOME TAX OFFICER WARD 2(2)(1)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
