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ITAT Gujarat Bench

6,755 judgments

PRINCIPAL COMMISSIONER OF INCOME TAX - 4 vs M/S TORRENT PRIVATE LIMITED

TAXAP/1225/20189/4/2019

PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S BAYER VAPI PRIVATE LIMITED

CA/775/20198/4/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S R. KANTILAL AND CO. vs INCOME TAX OFFICER

SCA/13517/20188/4/2019

PRINCIPAL COMMISSIONER OF INCOME TAX 3 vs DHARMAJA INFRASTRUCTURE

TAXAP/1317/20188/4/2019

PRINCIPAL COMMISSIONER OF INCOME TAX 3 vs PATEL ALLOY STEEL PVT. LTD.

TAXAP/1316/20188/4/2019

UNITED INDIA INSURANCE CO LTD. vs HIRIBEN WD/O. LAKHABHAI SURSINGBHAI PATEL

FA/593/20065/4/2019

HONOURABLE MR. JUSTICE A.C. RAO

NEW INDIA ASSURANCE COMPANY LTD vs THAKKAR MAHENDRAKUMAR PRABHURAM

FA/4053/20085/4/2019

HONOURABLE MR. JUSTICE A.C. RAO

HIRIBEN WD/O.LAKHABHAI SURSINGBHAI PATEL vs PANKAJKUMAR HANSRAJ MARVADI

FA/3566/20065/4/2019

HONOURABLE MR. JUSTICE A.C. RAO

DHARMIL CHANDRESHKUMAR DOSHI vs PARSHOTTAMBHAI MOHANLAL KADIYA

FA/1224/20105/4/2019

HONOURABLE MR. JUSTICE R.M.CHHAYA,HONOURABLE MR. JUSTICE S.H.VORA

SUMEET SHIVKUMAR KARIWALA vs INCOME TAX OFFICER WARD3(3)(14)

SCA/20830/20182/4/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

SUMEET SHIVKUMAR KARIWALA vs INCOME TAX OFFICER WARD3(3)(14)

SCA/20828/20182/4/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

SUMEET SHIVKUMAR KARIWALA vs INCOME TAX OFFICER WARD3(3)(14)

SCA/20825/20182/4/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

SUBODH CHANDULAL DOSHI vs THE INCOME TAX OFFICER, WARD 3(3)(5)

SCA/20632/20182/4/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

SUBODH CHANDULAL DOSHI vs THE INCOME TAX OFFICER, WARD 3(3)(5)

SCA/20629/20182/4/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

LATE SH KHUSHALDAS V TEJWANI BY HIS L/R SH ASHOK TEJWANI vs DY. COMM OF INCOME TAX CIRCLE 3(1)(1)

SCA/20610/20182/4/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

SHAILESHKUMAR CHANDULAL DOSHI vs THE INCOME TAX OFFICER WARD - 3(3)(5)

SCA/20604/20182/4/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

VIRAL MAHESH JHAVERI S/O MAHESH RASIKLAL JHAVERI vs THE INCOME TAX OFFICER

SCA/20539/20182/4/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

VIRAL MAHESH JHAVERI S/O MAHESH RASIKLAL JHAVERI vs THE INCOME TAX OFFICER

SCA/20530/20182/4/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

PRAKASH KUMAR LUNKAD S/O ACHALCHAND LUNKAD vs DY. COMMISSIONER OF INCOME TAX CIRCLE 1(2)

SCA/20442/20182/4/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

SONIA PAWANKUMAR ARORA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 5(2)

SCA/20276/20182/4/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA