← All Benches
ITAT Gujarat Bench
6,755 judgments
KAPADIA MONEY CHANGERS PVT. LTD vs THE ASSTT. COMMISSIONER OF INCOME TAX,THE ASSTT. COMMISSIONER OF INCOME TAX,
SCA/15291/201830/4/2019
KAPADIA MONEY CHANGERS PVT. LTD vs THE ASST. COMMISSIONER OF INCOME TAX
SCA/15290/201830/4/2019
ROYAL INFRASTRUCTURE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(2)(1)
SCA/20084/201829/4/2019
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
ROYAL INFRASTRUCTURE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1(2)(1)
SCA/20078/201829/4/2019
PRINCIPAL COMMISSIONER OF INCOME TAX, VADODARA 3 vs M/S GUJARAT NARMADA VALLEY FERTILIZER AND CHEMICALS LTD
TAXAP/1360/201829/4/2019
MAHENDRASINH DILUBHA PARMAR vs STATE OF GUJARAT
SCA/7895/201926/4/2019
HONOURABLE MR. JUSTICE A.Y. KOGJE
PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S BAYER VAPI PRIVATE LIMITED
TAXAP/166/201922/4/2019
DHFL PRAMERICA LIFE INSURANCE COMPANY LIMITED vs OFFICE OF INSURANCE OMBUDSMAN
SCA/7460/201616/4/2019
HONOURABLE MR. JUSTICE A.Y. KOGJE
DHFL PRAMERICA LIFE INSURANCE COMPANY LIMITED vs OFFICE OF INSURANCE OMBUDSMAN
SCA/13479/201616/4/2019
HONOURABLE MR. JUSTICE A.Y. KOGJE
DHFL PRAMERICA LIFE INSURANCE COMPANY LIMITED vs OFFICE OF INSURANCE OMBUDSMAN
SCA/13478/201616/4/2019
HONOURABLE MR. JUSTICE A.Y. KOGJE
DHFL PRAMERICA LIFE INSURANCE COMPANY LIMITED vs OFFICE OF INSURANCE OMBUDSMAN
SCA/13477/201616/4/2019
HONOURABLE MR. JUSTICE A.Y. KOGJE
DINESHCHANDRA BHAGWANDAS JARIWALA vs INCOME TAX OFFICER TDS 2
SCA/2964/201916/4/2019
VODAFONE INDIA SERVICES PVT .LTD. vs UNION OF INDIA
SCA/17033/201815/4/2019
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
NEW INDIA INSURANCE COMPANY LTD vs ABHESINH KANKABHAI MUNIYA
FA/3656/201315/4/2019
HONOURABLE MR. JUSTICE R.M.CHHAYA,HONOURABLE MR. JUSTICE S.H.VORA
BINDUBHAI SAFIMUHHAMAD LUHAR vs MUSTUFA RASULBHAI KAZI
FA/1598/201015/4/2019
HONOURABLE MR. JUSTICE R.M.CHHAYA,HONOURABLE MR. JUSTICE S.H.VORA
SHIVANGI AMIT PANCHAL vs STATE OF GUJARAT
SCR.A/3521/201912/4/2019
HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
PANKAJ KRISHNAVADAN MASHRUWALA vs STATE OF GUJARAT
SCA/17890/201811/4/2019
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
NITABEN HARISHBHAI SHAH vs OFFICE OF ASSISTANT COMMERCIAL TAX OFFICER, GUJARAT
SCA/17009/201810/4/2019
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
COMMISSIONER OF INCOME TAX VADODARA -2 vs DINESH MILLS LIMITED
TAXAP/800/20179/4/2019
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
DELOITTE HASKINS AND SELLS vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE - 1(2)(1)
SCA/18637/20189/4/2019
