ITAT Gujarat Bench

PRINCIPAL COMMISSIONER OF INCOME TAX 4 vs SUZLON ENERGY LIMITED

PRINCIPAL COMMISSIONER OF INCOME TAX, SURAT 2 vs RAVANI DEVELOPERS

RASIKBHAI DE vs IBHAI THERESHA

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

BHANUBHAI JAMNADAS SITAPARA vs THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

VIPULKUMAR JAMNADAS DHARSANDIA vs THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

DILIPBHAI BHAGVANJIBHAI GHORECHA vs THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

ARVINDKUMAR JAMNADAS SITAPARA vs THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

VIPULKUMAR C BHALANI vs THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S AKSHAR ENTERPRISE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S AKSHAR ASSOCIATES vs THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S AKSHAR CORPORATION vs THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S AKSHAR BUILDERS vs THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S AKSHAR DEVELOPERS vs THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)

KOMALKANT FAIKIRCHAND SHARMA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1

PURNIMA KOMALKANT SHARMA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1

MULJIBHAI VALJIBHAI KATHAROTIYA vs REGISTRAR OF BIRTHS AND DEATHS

HONOURABLE MR. JUSTICE A.Y. KOGJE

THE ORIENTAL INSURANCE COMPANYLTD. vs HEIRS OF DECD. PRAFULCHANDRA NARBHERAM LADHANI

HONOURABLE MR. JUSTICE B.N. KARIA

MANOJKUMAR TRIBHOVANDAS TAILOR vs STATE OF GUJARAT

HONOURABLE MR. JUSTICE A.Y. KOGJE

CHAMUNDA PHARMA MACHINERY PVT. LT.D vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(2)

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

ZINZUWADIA AND SONS vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(3), AHMEDABAD