← All Benches
ITAT Delhi Bench
77,987 judgments
INCOME TAX OFFICER, HISAR vs RAJEEV KUMAR MITTAL, HISAR
ITA 4792/DEL/2025[2018]Status: Disposed12/8/2026
DINESH ARORA,DELHI vs INCOME TAX OFFICER, DELHI
ITA 4760/DEL/2025[2013-14]Status: Disposed12/8/2026AY 2013-14
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(1), NEW DELHI vs MUBARAK OVERSEAS PVT. LTD., LAHORI GATE NAYA BAZAR DELHI
ITA 4730/DEL/2025[2017]Status: Disposed12/8/2026
DCIT, CIRCLE 16(1) NEW DELHI, NEW DELHI vs MUBARAK OVERSEAS PVT. LTD., LAHORI GATE NAYA BAZAR DELHI
ITA 4729/DEL/2025[2015]Status: Disposed12/8/2026
DCIT, DELHI vs MUBARAK OVERSEAS PRIVATE LIMITED, DELHI
ITA 4652/DEL/2025[2016-17]Status: Disposed12/8/2026AY 2016-17
VIKRAM KAPOOR,DELHI vs ITO WARD-47(3), DELHI
ITA 4386/DEL/2025[2012-13]Status: Disposed12/8/2026AY 2012-13
NARAYAN SECURITIES LIMITED,EAST PATEL NAGAR vs INCOME TAX OFFICER WARD 17(4), C.R. BUILDING
ITA 3839/DEL/2025[2015-16]Status: Disposed12/8/2026AY 2015-16
SHALINI KANWAR CHAND,DELHI vs ACIT CIRCLE INT. TAX 1(2)(1), DELHI
ITA 1083/DEL/2025[2022-23]Status: Disposed12/8/2026AY 2022-23
NITA PURI,DELHI vs DCIT, CENTRAL CIRCLE-20, DELHI, JHANDEWALAN EXTENSION, NEW DELHI
ITA 3853/DEL/2023[2020-21]Status: Disposed12/8/2026AY 2020-21
BRANCH METRICS INC,UNITED STATES OF AMERICA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE INTERNATIONAL TAX - 1(1)(2), NEW DELHI
ITA 3599/DEL/2023[2021-22]Status: Disposed12/8/2026AY 2021-22
SAMSUNG INDIA ELECTRONICS PVT. LTD.,GURGAON vs ADDI CIT NATIOANL E- ASSESMENT CENTRE, NEW DELHI
ITA 461/DEL/2021[2016-17]Status: Disposed12/8/2026AY 2016-17
SAMSUNG INDIA ELECTRONICS PRIVATE LIMITED,NEW DELHI vs DCIT, TPO 3(1)(2), DELHI
ITA 1955/DEL/2021[2017-18]Status: Disposed12/8/2026AY 2017-18
ITO, WARD-18(3), NEW DELHI vs NORM CONSULTANTS PVT. LTD., NEW DELHI
ITA 1008/DEL/2021[2002-03]Status: Disposed12/8/2026AY 2002-03
INTERNATIONAL TRACTORS LTD.,DELHI vs DCIT (LTU), CIRCLE-1, NEW DELHI
ITA 7413/DEL/2019[2016-17]Status: Disposed12/8/2026AY 2016-17
ACIT, NEW DELHI vs SHRI CHARU SHEKHAR GUPTA, NEW DELHI
ITA 1157/DEL/2017[2012-13]Status: Disposed12/8/2026AY 2012-13
THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 vs VRINDA FARMS PVT. LTD.
ITA/532/202611/8/2026
ARICENT TECHNOLOGIES HOLDING LTD (FORMERLY KNOWN AS FLEXTRONICS SOFTWARE SYSTEM LTD. vs DCIT,CIRCLE-11(1), NEW DELHI
ITA/1015/201911/8/2026
KUNAL PATEL,UK vs DCIT, CIRCLE INT. TAX 2(2)(2), DELHI
ITITA 236/DEL/2026[2016-17]Status: Disposed11/8/2026AY 2016-17
KUNAL PATEL,UK vs DCIT, CIRCLE INT. TAX 2(2)(2), DELHI
ITITA 235/DEL/2026[2016-17]Status: Disposed11/8/2026AY 2016-17
VINOD CHOUDHARY,LONI, GHAZIABAD vs WARD 2(2)(1) GHAZIABAD, GHAZIABAD
ITA 6733/DEL/2026[2012-13]Status: Disposed11/8/2026AY 2012-13
