← All Benches
ITAT Delhi Bench
77,987 judgments
HPR TRANSPORTS LIMITED,NEW DELHI vs INCOME TAX OFFICER, DELHI
ITA 6726/DEL/2026[2020-21]Status: Disposed11/8/2026AY 2020-21
HARVINDER KUMAR AHUJA HUF,. vs DCIT CIRCLE-49(1), DELHI, .
ITA 6276/DEL/2026[2019-20]Status: Disposed11/8/2026AY 2019-20
KLARKE INDIA PRIVATE LIMITED,UTTAR PRADESH vs CIR-2(1)(1) GHAZIABAD, GHAZIABAD
ITA 5811/DEL/2026[2018-19]Status: Disposed11/8/2026AY 2018-19
KLARKE INDIA PRIVATE LIMITED,GHAZIABAD vs CIR-2(1)(1) GHAZIABAD, GHAZIABAD
ITA 5810/DEL/2026[2017-18]Status: Disposed11/8/2026AY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs ZIVAH INTERNATIONAL PRIVATE LIMITED, DELHI
ITA 5797/DEL/2026[2020-21]Status: Disposed11/8/2026AY 2020-21
ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI vs TUI INDIA PRIVATE LIMITED, DELHI
ITA 5793/DEL/2026[2017-18]Status: Disposed11/8/2026AY 2017-18
M/S FLORENCE NIGHTINGALE EDUCATIONAL SOCIETY,DELHI vs PCIT CENTRAL -3, DELHI
ITA 5043/DEL/2026[-]Status: Disposed11/8/2026
M/S FLORENCE NIGHTINGALE EDUCATIONAL SOCIETY,DELHI vs PCIT (CENTRAL ) -3, DELHI
ITA 5042/DEL/2026[-]Status: Disposed11/8/2026
M/S LALA SHER SINGH MEMORIAL JEEVAN TRUST SOCIETH,NEW DELHI vs PCIT (CENTRAL ) -3, NEW DELHI
ITA 5041/DEL/2026[-]Status: Disposed11/8/2026
M/S LALA SHER SINGH MEMORIAL JEEVAN TRUST SOCIETY,NEW DELHI vs PCIT (CENTRAL ) -3, DELHI
ITA 5040/DEL/2026[-]Status: Disposed11/8/2026
TIRATH RAM,NEW DELHI vs INCOME TAX OFFICER, WARD-68(1), DELHI, NEW DELHI
ITA 4218/DEL/2026[2019-20]Status: Disposed11/8/2026AY 2019-20
SHANTI SHIKSHA SAMITI,HARYANA vs CIT (EXEMPTONS), CHANDIGARH
ITA 4168/DEL/2026[-]Status: Disposed11/8/2026
INTERNATIONAL YOGA SOCIETY,GHAZIABAD vs INCOME TAX OFFICER, EXEMPTION WARD, GHAZIABAD, GHAZIABAD
ITA 4068/DEL/2026[2020-2021]Status: Disposed11/8/2026AY 2020-2021
INCOME TAX OFFICER, BHIWANI vs EKTA PETRO, BHIWANI
ITA 390/DEL/2026[2017-18]Status: Disposed11/8/2026AY 2017-18
DHANPAL,FARIDABAD vs INCOME TAX OFFICER, NEW DELHI
ITA 3521/DEL/2026[2015-16]Status: Disposed11/8/2026AY 2015-16
SHRI BALAJI SEWA MANDAL,ROHTAK vs INCOME TAX OFFICER (EXEMPTIONS), ROHTAK
ITA 3516/DEL/2026[2026-27]Status: Disposed11/8/2026AY 2026-27
SHRI BALAJI SEWA MANDAL ROHTAK,ROHTAK vs ITO(EXEMPTIONS), ROHTAK, ROHTAK
ITA 3401/DEL/2026[2026-27]Status: Disposed11/8/2026AY 2026-27
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-20, DELHI, JHANDEWALAN EXTN. vs JINDAL PIPES LIMITED, DELHI
ITA 3252/DEL/2026[2014-15]Status: Disposed11/8/2026AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-20, DELHI, JHANDEWALAN EXTN. vs JINDAL PIPES LIMITED, DELHI
ITA 3251/DEL/2026[2013-14]Status: Disposed11/8/2026AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-20, DELHI, JHANDEWALAN EXTN. vs JINDAL PIPES LIMITED, DELHI
ITA 3250/DEL/2026[20103-14]Status: Disposed11/8/2026
