← All Benches
ITAT Delhi Bench
77,987 judgments
RAJIV SHAMSHERBAHADUR SAXENA,KARNATAKA vs DCIT, CENTRAL CIRCLE 20, DELHI, DELHI
ITA 8430/DEL/2025[2010-11]Status: Disposed12/8/2026AY 2010-11
NEHA AVIATION MANAGEMENT PVT LTD,DELHI vs ACIT, CENTRAL CIRCLE-25, DELHI
ITA 8330/DEL/2025[2016-17]Status: Disposed12/8/2026AY 2016-17
INCOME TAX OFFICER, WARD-2(1)(1), GHAZIABAD vs ASHOK KUMAR KUSHWAHA, GHAZIABAD
ITA 8244/DEL/2025[2017-18]Status: Disposed12/8/2026AY 2017-18
ACIT CIRCLE 22(2), DELHI vs CHANDER MOHAN SETHI, DELHI
ITA 7851/DEL/2025[2011]Status: Disposed12/8/2026
INCOME TAX OFFICER, WARD 14(1), DELHI vs KAPIL MOHAN AND ASSOCIATES HYDRO POWER PVT. LTD., SHIMLA
ITA 7819/DEL/2025[2020-21]Status: Disposed12/8/2026AY 2020-21
INCOME TAX OFFICER, NEW DELHI vs KAPIL MOHAN AND ASSOCIATES HYDRO POWER PVT. LTD, SHIMLA
ITA 7818/DEL/2025[2018-19]Status: Disposed12/8/2026AY 2018-19
SUNAINA AGGARWAL,DELHI vs DCIT, CENTRAL CIRCLE-25, DELHI
ITA 7622/DEL/2025[2018-19]Status: Disposed12/8/2026AY 2018-19
ANIL HADA,DELHI vs DCIT CENTRE CIRCLE-29, NEW DELHI
ITA 7599/DEL/2025[2021-22]Status: Disposed12/8/2026AY 2021-22
DCIT CIRCLE 16 1, NEW DELHI vs NATURE PEARLS PRIVATE LIMITED, NEW DELHI
ITA 7425/DEL/2025[2021-22]Status: Disposed12/8/2026AY 2021-22
GARNET VENEER AND DECORS LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN., NEW DELHI
ITA 7223/DEL/2025[2019-2020]Status: Disposed12/8/2026AY 2019-2020
PARICHAY TRADECOM P LTD,DELHI vs DCIT, CC-19(1), DELHI
ITA 7189/DEL/2025[2016-17]Status: Disposed12/8/2026AY 2016-17
M/S BIRD CONSULTANCY SERVICES,DELHI vs ACIT CIRCLE52(1), DELHI
ITA 7117/DEL/2025[2015-16]Status: Disposed12/8/2026AY 2015-16
ACIT, DELHI vs POONAM MALHOTRA, DELHI
ITA 7104/DEL/2025[2017-18]Status: Disposed12/8/2026AY 2017-18
VRS FOODS LTD,DELHI vs JOINT CIT CENTRAL CIRCLE RANGE -4, NEW DELHI
ITA 6866/DEL/2025[2018-19]Status: Disposed12/8/2026AY 2018-19
NEELAM AGGARWAL,HARYANA vs ACIT, CENTRAL CIRCLE-25, DELHI
ITA 6809/DEL/2025[2018-19]Status: Disposed12/8/2026AY 2018-19
MUBARAK OVERSEAS PRIVATE LIMITED,DELHI vs CIT(A), DELHI
ITA 6732/DEL/2025[2016-17]Status: Disposed12/8/2026AY 2016-17
MUBARAK OVERSEAS PRIVATE LIMITED,DELHI vs CIT(A), DELHI
ITA 6731/DEL/2025[2015-16]Status: Disposed12/8/2026AY 2015-16
PRIORITY MEDIA PRIVATE LTD,NEW DELHI vs ACIT CENTRAL CIRCLE-32, NEW DELHI
ITA 5569/DEL/2025[2019-20]Status: Disposed12/8/2026AY 2019-20
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-18, DELHI vs SH. NAVEEN MANCHANDA, DELHI
ITA 5368/DEL/2025[2016-17]Status: Disposed12/8/2026AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-18, DELHI vs SH. RAJEEV DHINGRA, HARYANA
ITA 5364/DEL/2025[2016-17]Status: Disposed12/8/2026AY 2016-17