← All Benches
ITAT Delhi Bench
77,987 judgments
RADHA BUILDTECH (INDIA) PRIVATE LIMITED,DELHI vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 15, DELHI
ITA 3537/DEL/2026[2023-24]Status: Disposed12/8/2026AY 2023-24
NAVEEN DUTT SHARMA,DELHI vs INCOME TAX OFFICER WARD 51(1), DELHI
ITA 3270/DEL/2026[2017-18]Status: Disposed12/8/2026AY 2017-18
MORPHEUS DEVELOPERS PVT LTD,DELHI vs DCIT, CIRCLE 16(1), DELHI
ITA 3049/DEL/2026[2017-18]Status: Disposed12/8/2026AY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs LAXMI PUBLICATIONS PVT. LTD., DELHI
ITA 3/DEL/2026[2018-19]Status: Disposed12/8/2026AY 2018-19
RATNA SAGAR PVT LTD,NEW DELHI vs DCIT, CC-4, DELHI
ITA 288/DEL/2026[2020-21]Status: Disposed12/8/2026AY 2020-21
SH. VINOD KUMAR GUPTA (D),MAHARASHTRA vs ITO, WARD NO. 52(5), DELHI
ITA 2778/DEL/2026[2011-12]Status: Disposed12/8/2026AY 2011-12
SH. DAYA KISHAN,DELHI vs CIT, CENTRAL RANGE-1, NEW DELHI
ITA 2777/DEL/2026[2017-18]Status: Disposed12/8/2026AY 2017-18
SH. DAYA KISHAN,DELHI vs ACIT, CENTRAL CIRCLE-4, DELHI
ITA 2776/DEL/2026[2017-18]Status: Disposed12/8/2026AY 2017-18
GUJARA CONSTRUCTION PRIVATE LIMITED,DELHI vs ITO, WARD-10(3), DELHI
ITA 2772/DEL/2026[2013-14]Status: Disposed12/8/2026AY 2013-14
AZURE SWITCHGEAR PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), DELHI, DELHI
ITA 2223/DEL/2026[2016-17]Status: Disposed12/8/2026AY 2016-17
ABHISHEK KUMAR,MORADABAD vs ITO WARD 2(1), MORADABAD
ITA 2198/DEL/2026[2023-24]Status: Disposed12/8/2026AY 2023-24
ABHISHEK KUMAR,DELHI vs ITO WARD 2(1), MORADABAD
ITA 2197/DEL/2026[2022-23]Status: Disposed12/8/2026AY 2022-23
INCOME TAX OFFICER, NEW DELHI vs ADROIT GLOBAL PERSONNEL SERVICES PRIVATE LIMITED, NEW DELHI
ITA 1974/DEL/2026[2023-24]Status: Disposed12/8/2026AY 2023-24
SUMIT GUPTA,DELHI vs CIT APPEALS, NEW DELHI
ITA 1964/DEL/2026[2012-13]Status: Disposed12/8/2026AY 2012-13
KUNAL ARORA,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX (ACIT), DELHI
ITA 169/DEL/2026[2016-17]Status: Disposed12/8/2026AY 2016-17
DURGA PUJA COOPERATIVE GROUP HOUSING SOCIETY LTD.,DWARKA vs ASSESSING OFFICER, NFAC
ITA 1396/DEL/2026[2016-17]Status: Disposed12/8/2026AY 2016-17
PREMIUM COMPOSTOS INDIA PRIVATE LIMITED,NEW DELHI vs ASSESSING OFFICER, ASSESSMENT UNIT
ITA 134/DEL/2026[2017-18]Status: Disposed12/8/2026AY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs NEHA AVIATION MANAGEMENT PRIVATE LIMITED, DELHI
ITA 1248/DEL/2026[2018-19]Status: Disposed12/8/2026AY 2018-19
HCL INFOTECH LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -10(1), DELHI, DELHI
ITA 8731/DEL/2025[2015-16]Status: Disposed12/8/2026AY 2015-16
DINESH KUMAR PANWAR,DELHI vs INCOME TAX OFFICER, NEW DELHI
ITA 8448/DEL/2025[2017-2018]Status: Disposed12/8/2026AY 2017-2018
