← All Benches
ITAT Delhi Bench
77,987 judgments
KESHAV DALAL,PALWAL vs DCIT, CENTRAL CIRCLE-31, DELHI
ITA 5772/DEL/2026[2016-17]Status: Disposed12/8/2026AY 2016-17
INDIAN COAL FORUM,DELHI vs INCOME TAX OFFICER WARD EXEMPTION 1(2), DELH, DELH
ITA 5769/DEL/2026[2026-27]Status: Disposed12/8/2026AY 2026-27
MATA MUNIYA DEVI EDUCATIONAL SOCIETY,SAMALKA NEW DELHI vs CIT(EXEMPTION), DELHI, DELHI
ITA 5419/DEL/2026[NA]Status: Disposed12/8/2026
VIMAL KUMAR,DELHI vs DCIT CC-28, DELHI
ITA 4830/DEL/2026[2022-23]Status: Disposed12/8/2026AY 2022-23
BEST CROP SCIENCE PRIVATE LIMITED,DELHI vs DCIT-CENTRAL CIRCLE-28, DELHI
ITA 4747/DEL/2026[2023-24]Status: Disposed12/8/2026AY 2023-24
RADHA SWAMI SATSANG DINOD,NEW DELHI vs CIT (EXEMPTIONS), CHANDIGARH
ITA 4223/DEL/2026[-]Status: Disposed12/8/2026
SURESH KHANDELWAL,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 3, DELHI, DELHI
ITA 4201/DEL/2026[2023-24]Status: Disposed12/8/2026AY 2023-24
SURESH KHANDELWAL,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 3, DELH, DELHI
ITA 4200/DEL/2026[2020-21]Status: Disposed12/8/2026AY 2020-21
SURESH KHANDELWAL,DELHI vs ACIT, CENTRAL CIRCLE-3, NEW DELHI, DELHI
ITA 4199/DEL/2026[2019-20]Status: Disposed12/8/2026AY 2019-20
POLYLAB INDUSTRIES PVT. LTD.,DELHI vs DCIT, CENTRAL CIRCLE-28, DELHI
ITA 4180/DEL/2026[2018-19]Status: Disposed12/8/2026AY 2018-19
POLYLAB INDUSTRIES PRIVATE LIMITED,DELHI vs DCIT, CC-28, DELHI
ITA 4179/DEL/2026[2017-18]Status: Disposed12/8/2026AY 2017-18
POLYLAB INDUSTRIES PRIVATE LIMITED,DELHI vs DCIT CC-28, DELHI
ITA 4178/DEL/2026[2016-17]Status: Disposed12/8/2026AY 2016-17
POLYLAB INDUSTRIES PRIVATE LIMITED,DELHI vs DCIT CC-28, DELHI
ITA 4177/DEL/2026[2015-16]Status: Disposed12/8/2026AY 2015-16
POLYLAB INDUSTRIES PRIVATE LIMITED,DELHI vs DCIT, CENTRAL CIRCLE-28, DELHI
ITA 4176/DEL/2026[2014-15]Status: Disposed12/8/2026AY 2014-15
B N JAIN MEMORIAL TRUST,DELHI vs CIT(EXEMPTION), NEW DELHI
ITA 4142/DEL/2026[2026-2027]Status: Disposed12/8/2026AY 2026-2027
ANUPAM PUBLIC SCHOOL PRABANDH SAMITI,FARIDABAD vs INCOME TAX OFFICER, FARIDABAD
ITA 4081/DEL/2026[NA]Status: Disposed12/8/2026
ANUPAM PUBLIC SCHOOL PRABANDH SAMITI,FARIDABAD vs INCOME TAX OFFICER, FARIDABAD
ITA 4080/DEL/2026[NA]Status: Disposed12/8/2026
CHANDER PARKASH GROVER,GURGAON vs ASSESSING OFFICER, NEW DELHI
ITA 3954/DEL/2026[2017-18]Status: Disposed12/8/2026AY 2017-18
VRC CONSTRUCTIONS INDIA PRIVATE LIMITED,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 5. DELHI, DELHI
ITA 3540/DEL/2026[2013-14]Status: Disposed12/8/2026AY 2013-14
THE AMIR EDUCATION SOCIETY,FARIDABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CHANDIGARH
ITA 3539/DEL/2026[2025-26]Status: Disposed12/8/2026AY 2025-26
