← All Benches
ITAT Delhi Bench
77,987 judgments
SATPAL NANDRAJOG,DELHI vs DCIT, CIRCLE 58(1), DELHI
ITA 1218/DEL/2026[2017-18]Status: Disposed13/8/2026AY 2017-18
INCOME TAX OFFICER, WARD-62(1), DELHI, DELHI vs RENU VERMA, DELHI
ITA 9194/DEL/2025[2018]Status: Disposed13/8/2026
SPAY TECHNOLOGY PRIVATE LIMITED,NEW DELHI vs ACIT/DCIT, CENTRAL CIRCLE-25, DELHI, NEW DELHI
ITA 8978/DEL/2025[2023-2024]Status: Disposed13/8/2026AY 2023-2024
M/S B.L. KASHYAPA AND SONS LTD. vs INCOME TAX OFFICE
CRL.M.C./2424/202212/8/2026
M/S B.L. KASHYAP AND SONS LTD. vs INCOME TAX OFFICE
CRL.M.C./2422/202212/8/2026
M/S B.L. KASHYAP AND SONS LTD. vs INCOME TAX OFFICE
CRL.M.C./2423/202212/8/2026
THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 vs UTTAM CHAND RAKESH KUMAR
ITA/478/202512/8/2026
ACIT, DELHI vs GAMMA PIZZAKRAFT LANKA (PRIVATE) LIMITED, SRI LANKA
ITITA 27/DEL/2025[2016-17]Status: Disposed12/8/2026AY 2016-17
ACIT, NEW DELHI vs GAMMA PIZZAKRAFT LANKA (PRIVATE) LIMITED, SRI LANKA
ITITA 26/DEL/2025[2016-17]Status: Disposed12/8/2026AY 2016-17
BRANCH METRICS, INC.,UNITED STATES OF AMERICA vs ASST. COMMISSIONER OF INCOME TAX CIRCLE - 1(1)(2), DELHI, DELHI
ITITA 1122/DEL/2025[2022-23]Status: Disposed12/8/2026AY 2022-23
VIPIN KHANDELWAL,KOTLA MUBARAK PUR vs COMMISSIONER OF INCOME TAX (APPEAL), DELHI
ITA 982/DEL/2026[2017-18]Status: Disposed12/8/2026AY 2017-18
SHIVA CONSTECH PRIVATE LIMITED,DELHI vs ACIT, CIRCLE- 22(2), DELHI
ITA 92/DEL/2026[20129-20]Status: Disposed12/8/2026
RAJESH KUMAR MAURYA,DELHI vs ASSESSING OFFICER WARD 43(5), DELHI
ITA 6247/DEL/2026[2017-2018]Status: Disposed12/8/2026AY 2017-2018
DELHI UNIVERSITY WOMENS ASSOCIATION,DELHI vs CIT (E) DELHI, NEW DELHI
ITA 6224/DEL/2026[2027-28]Status: Disposed12/8/2026AY 2027-28
MOHAN LAL GUPTA,DELHI vs ITO WARD 36(1), DELHI
ITA 6078/DEL/2026[2020-21]Status: Disposed12/8/2026AY 2020-21
RAMAN CHAWLA,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 61(1), DELHI, DELHI
ITA 6067/DEL/2026[2015-16]Status: Disposed12/8/2026AY 2015-16
MRS. ANITA GROVER,DELHI vs ITO WARD 43 (7), NEW DELHI
ITA 5858/DEL/2026[2017-18]Status: Disposed12/8/2026AY 2017-18
VINOD KUMAR,DELHI vs ITO, DELHI
ITA 5823/DEL/2026[2020-21]Status: Disposed12/8/2026AY 2020-21
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), MEERUT, MEERUT vs ITI GUPTA, MEERUT
ITA 5820/DEL/2026[2018-19]Status: Disposed12/8/2026AY 2018-19
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), MEERUT, MEERUT vs ITI GUPTA, MEERUT
ITA 5819/DEL/2026[2013-14]Status: Disposed12/8/2026AY 2013-14