← All Benches
ITAT Delhi Bench
77,807 judgments
SANDEEP TOMER,BIJNORE vs ITO WARD 3(3), BIJNORE
ITA 4829/DEL/2026[2018-19]Status: Disposed13/8/2026AY 2018-19
ANKIT AGARWAL,MORADABAD vs ITO WARD 2(1), MORADABAD
ITA 3622/DEL/2026[2021-22]Status: Disposed13/8/2026AY 2021-22
ANKIT AGARWAL,MORADABAD vs ITO WARD 2(1), MORADABAD
ITA 3621/DEL/2026[2021-22]Status: Disposed13/8/2026AY 2021-22
RAJIV PURI,DELHI vs CIRCLE 70(1), DELHI, DELHI
ITA 3566/DEL/2026[2015-16]Status: Disposed13/8/2026AY 2015-16
VIJAY THAKUR,KANGRA, HIMACHAL PRADESH vs THE INCOME TAX OFFICER, NEW DELHI
ITA 3564/DEL/2026[2017-2018]Status: Disposed13/8/2026AY 2017-2018
CPS CASH PROCESSING SOLUTION PRIVATE LIMITED,GURGAON vs CIT(A), DELHI - 44, DELHI
ITA 3557/DEL/2026[2009-10]Status: Disposed13/8/2026AY 2009-10
MAHESH KUMAR AGRAWAL HUF,DELHI vs ITO WARD 36(3), DELHI
ITA 3555/DEL/2026[2017-18]Status: Disposed13/8/2026AY 2017-18
ARCOTECH LTD,REWARI vs ACIT CC-7, DELHI
ITA 3470/DEL/2026[2016-17]Status: Disposed13/8/2026AY 2016-17
RAKESH JAIN,DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 16, DELHI, DELHI
ITA 3439/DEL/2026[2015-16]Status: Disposed13/8/2026AY 2015-16
RAKESH JAIN,DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 16, DELHI, DELHI
ITA 3438/DEL/2026[2014-15]Status: Disposed13/8/2026AY 2014-15
IL&FS RAIL LIMITED,GURUGRAM vs DC/ACIT CENTRAL CIR-3, GURGAON, GURGAON
ITA 3429/DEL/2026[AY 2016-17]Status: Disposed13/8/2026
IL& FS RAIL LIMITED,GURUGRAM vs DC/ACIT CENTRAL CIR-1, GURGAON, GURGAON
ITA 3428/DEL/2026[AY 2015-16]Status: Disposed13/8/2026
IL&FS RAIL LIMITED,GURUGRAM vs DC/ACIT CENTRAL CIR-1, GURGAON, GURGAON
ITA 3427/DEL/2026[2014-15]Status: Disposed13/8/2026AY 2014-15
RANBIR SINGH,ROHTAK vs ITO WARD-5, ROHTAK
ITA 3397/DEL/2026[2020-21]Status: Disposed13/8/2026AY 2020-21
PRESENTATION IS EVERYTHING PRIVATE LIMITED,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI
ITA 3221/DEL/2026[2018-19]Status: Disposed13/8/2026AY 2018-19
HARVINDER SINGH,KARNAL vs ITO WARD 1 KARNAL, KARNAL
ITA 3219/DEL/2026[2017-18]Status: Disposed13/8/2026AY 2017-18
BAKI PACKI PRIVATE LIMITED,DSIIDC INDUSTRIAL COMPLEX, NARELA vs ASSESSMENT UNIT, W32, AO-3, INCOME TAX DEPARTMENT,
ITA 2949/DEL/2026[2020-21]Status: Disposed13/8/2026AY 2020-21
BAKI PACKI PRIVATE LIMITED,DSIIDC INDUSTRIAL COMPLEX vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT
ITA 2948/DEL/2026[2018-19]Status: Disposed13/8/2026AY 2018-19
ACIT, CIRCLE 4(2), NEW DELHI, NEW DELHI vs M/S BAJAJ RESOURCES PVT LTD, NEW DELHI
ITA 235/DEL/2026[2018-19]Status: Disposed13/8/2026AY 2018-19
JAIN RAJESH & ASSOCIATES,NEW DELHI vs ITO WARD 61(1), NEW DELHI
ITA 1542/DEL/2026[2020-2021]Status: Disposed13/8/2026AY 2020-2021