← All Benches
ITAT Delhi Bench
77,807 judgments
BASANT KUMAR PANDEY,BAREILLY vs COMMISSIONER OF INCOME TAX (APPEALS), DELHI
ITA 3223/DEL/2026[2017-18]Status: Disposed14/8/2026AY 2017-18
BASANT KUMAR PANDEY,BAREILLY vs COMMISSIONER OF INCOME TAX APPEALS, DELHI
ITA 3222/DEL/2026[2017-18]Status: Disposed14/8/2026AY 2017-18
SHIPRA SRISTHI APARTMENT OWNERS ASSOCIATION,GHAZIABAD vs ASSESSMENT UNIT, GHAZIABAD
ITA 3215/DEL/2026[2023-24]Status: Disposed14/8/2026AY 2023-24
MERATASK ENTERPRIES PVT LTD,DELHI vs DCIT, CC-26, ARA CENTRE, JHANDEWALAN DELHI
ITA 3200/DEL/2026[2011-12]Status: Disposed14/8/2026AY 2011-12
SWAMI ATMA RAM LAKSHYA SANSTHAN,DELHI vs CIT (EXEMPTION), DELHI
ITA 2533/DEL/2026[NA]Status: Disposed14/8/2026
MARUTI PAPERS PRIVATE LIMITED,UTTAR PRADESH vs ACIT, CIR-3(1)(1), MZR, UTTAR PRADESH
ITA 1872/DEL/2026[2017-18]Status: Disposed14/8/2026AY 2017-18
MARUTI PAPERS PRIVATE LIMITED,UTTAR PRADESH vs ACIT, CIR 3(1)(1), UTTAR PRADESH
ITA 1871/DEL/2026[2017-18]Status: Disposed14/8/2026AY 2017-18
RAM AVTAR GUPTA,KARNAL vs INCOME TAX OFFICER, KARNAL HARYANA
ITA 8629/DEL/2025[2017-18]Status: Disposed14/8/2026AY 2017-18
GARNET VENEER AND DECORS LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.
ITA 7226/DEL/2025[2020-2021]Status: Disposed14/8/2026AY 2020-2021
BABOO RAM HARI CHAND,DELHI vs DCIT, CENTRAL CIRCLE-29, DELHI
ITA 3602/DEL/2025[2020-21]Status: Disposed14/8/2026AY 2020-21
B H TRADING CO,DELHI vs DCIT, CENTRAL CIRCLE-29, DELHI
ITA 3601/DEL/2025[2020-21]Status: Disposed14/8/2026AY 2020-21
ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs YASHITA FINANCE PRIVATE LIMITED, DELHI
ITA 2760/DEL/2024[2012-13]Status: Disposed14/8/2026AY 2012-13
AMIT SINGLA HUF,DELHI vs 88, SECOND FLOOR, GAGAN VIHAR EXTENSION, KRISHNA NAGAR, EAST DELHI, DELHI 110051, DELHI
ITA 883/DEL/2026[2017-18]Status: Disposed13/8/2026AY 2017-18
AMIT SINGLA,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, NEW DELHI, DELHI
ITA 882/DEL/2026[2017-18]Status: Disposed13/8/2026AY 2017-18
SMT. PUNEETA AHUJA,HARYANA vs SH. JITENDER GUPTA, INCOME TAX OFFICER, WARD-2(1), FARIDABAD, HARYANA
ITA 6402/DEL/2026[2017-18]Status: Disposed13/8/2026AY 2017-18
PRADIP KUMAR SARKAR,FARIDABAD vs INCOME TAX OFFICER WARD 2(1), FARIDABAD
ITA 6357/DEL/2026[2022-23]Status: Disposed13/8/2026AY 2022-23
RASHIDA BEGUM,PO-KALWARI, DSTT- MEWAT vs ITO, WARD 3(1), GURUGRAM, GURUGRAM
ITA 6319/DEL/2026[2015-16]Status: Disposed13/8/2026AY 2015-16
INTAZAR ALI,UTTAR PRADESH vs ITO WARD -2 (1), MORADABAD
ITA 5850/DEL/2026[2017-18]Status: Disposed13/8/2026AY 2017-18
GURGAON REALTECH LIMITED,TRIL COMMERCIAL CENTRE, BADHSHAHPUR vs NATIONAL FACELESS ASSESSMENT CENTRE, ASSESSMENT UNIT, INCOME TAX DEPARTMENT, NEW DELHI
ITA 5832/DEL/2026[2023-24]Status: Disposed13/8/2026AY 2023-24
ASIJA SECURITIES PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, DELHI
ITA 5770/DEL/2026[2017-18]Status: Disposed13/8/2026AY 2017-18
