← All Benches
ITAT Delhi Bench
77,807 judgments
DCIT, NEW DELHI vs M/S. EMAAR MGF CONSTRUCTION PVT. LTD., NEW DELHI
ITA 2002/DEL/2014[2010-11]Status: Disposed17/8/2026AY 2010-11
M/S. EMAAR MGF CONSTRUCTION PRIVATE LIMITED,NEW DELHI vs ACIT, NEW DELHI
ITA 1732/DEL/2014[2010-11]Status: Disposed17/8/2026AY 2010-11
RAJ SINGH RATHEE,USA vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE INT TAX 3(1)(1)DEL, NEW DELHI
ITITA 31/DEL/2026[2020-21]Status: Disposed14/8/2026AY 2020-21
ABHISHEK GUPTA,DELHI vs CIRCLE INT. TAX 1(3)(1), DELHI
ITITA 248/DEL/2026[2020-21]Status: Disposed14/8/2026AY 2020-21
ABHISHEK GUPTA,DELHI vs CIRCLE INT. TAX 1(3)(1), DELHI
ITITA 247/DEL/2026[2020-21]Status: Disposed14/8/2026AY 2020-21
INCOME TAX OFFICER, DELHI vs ROMA JAIN, DELHI
ITA 7796/DEL/2026[2015-16]Status: Disposed14/8/2026AY 2015-16
MOHINI,BIJNORE vs INCOME TAX OFFICER, BIJBORE
ITA 650/DEL/2026[2018-19]Status: Disposed14/8/2026AY 2018-19
SHYAM LAL YADAV,GURGAON vs INCOME TAX OFFICER, GURUGRAM
ITA 6408/DEL/2026[2011-12]Status: Disposed14/8/2026AY 2011-12
NEERAJ RASTOGI,MORADABAD vs ACIT -1, MORADABAD
ITA 6318/DEL/2026[2017-18]Status: Disposed14/8/2026AY 2017-18
NEERAJ RASTOGI,MORADABAD vs ACIT-1, MORADABAD
ITA 6317/DEL/2026[2016-17]Status: Disposed14/8/2026AY 2016-17
NEERAJ RASTOGI,MORADABAD vs ACIT -1, MORADABAD
ITA 6316/DEL/2026[2015-16]Status: Disposed14/8/2026AY 2015-16
PARUL SETH KHANNA,NCT DELHI vs ITO WARD 54 (4), DELHI
ITA 5849/DEL/2026[2019-20]Status: Disposed14/8/2026AY 2019-20
PARUL SETH KHANNA,DELHI vs ITO WARD 54 (4), DELHI
ITA 5848/DEL/2026[2018-19]Status: Disposed14/8/2026AY 2018-19
MAHARASHTRA FOODS PROCESSING AND COLD STORAGE,MAHARASHTRA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 26, NEW DELHI
ITA 5784/DEL/2026[2015-16]Status: Disposed14/8/2026AY 2015-16
MAHARASHTRA FOODS PROCESSING & COLD STORAGE,MAHARASHTRA vs DEPUTY COMMISIONER OF INCOME TAX, CENTRAL CIRCLE-26, NEW DELHI
ITA 5783/DEL/2026[2014-15]Status: Disposed14/8/2026AY 2014-15
CONSUMER ONLINE FOUNDATION,HYDERABAD vs WARD EXEMPTION 1(3), DELHI, DELHI
ITA 5374/DEL/2026[2026-27]Status: Disposed14/8/2026AY 2026-27
CONSUMER ONLINE FOUNDATION,HYDERABAD vs WARD EXEMPTION 1(3), DELHI
ITA 5373/DEL/2026[2026-27]Status: Disposed14/8/2026AY 2026-27
HARPREET SINGH DHIR,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 70(1), NEW DELHI
ITA 5063/DEL/2026[2020-2021]Status: Disposed14/8/2026AY 2020-2021
ZYGONET SOLUTIONS PRIVATE LIMITED,ROHINI, DELHI vs DCIT, CENTRAL CIRCLE 25, JHANDEWALA EXT, NEW DELHI
ITA 4940/DEL/2026[2019-20]Status: Disposed14/8/2026AY 2019-20
ASHISH GUPTA,DELHI vs ITO WARD 44(6), DELHI
ITA 4835/DEL/2026[2015-16]Status: Disposed14/8/2026AY 2015-16
