← All Benches
ITAT Delhi Bench
77,807 judgments
RAJVIR SINGH,MEERUT vs ITO, WARD 1(2)(3), MEERUT
ITA 2838/DEL/2026[2018-19]Status: Disposed17/8/2026AY 2018-19
JOHARILAL AGARWALA SALES PRIVATE LIMITED,KOLKATA vs ACIT CENTRAL CIRCLE 15, DELHI, DELHI
ITA 2755/DEL/2026[2012-2013]Status: Disposed17/8/2026AY 2012-2013
SHAKIL AHMAD KHAN,GURGURAM vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1, DELHI
ITA 2306/DEL/2026[2023-24]Status: Disposed17/8/2026AY 2023-24
HINDUSTAN GOLD REFINERS & MINT PVT. LTD.,NEW DELHI vs DCIT, CIRCLE-10(1), DELHI
ITA 1008/DEL/2026[2021-22]Status: Disposed17/8/2026AY 2021-22
M/S AMRIT BOTTLERS PRIVATE LIMITED,WEST BENGAL vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-6, DELHI
ITA 8941/DEL/2025[2023-24]Status: Disposed17/8/2026AY 2023-24
DELHI STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1), DELHI
ITA 8873/DEL/2025[2022-23]Status: Disposed17/8/2026AY 2022-23
DELHI STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1), DELHI
ITA 8872/DEL/2025[2021-22]Status: Disposed17/8/2026AY 2021-22
DELHI STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -7(1), DELHI
ITA 8871/DEL/2025[2020-21]Status: Disposed17/8/2026AY 2020-21
DELHI STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-7(1), DELHI
ITA 8870/DEL/2025[2018-19]Status: Disposed17/8/2026AY 2018-19
BHAVIT SHASHIKANT DESAI,MUMBAI vs ACIT CIRCLE INTERNATIONAL TAX 1(2)(2) NEW DELHI 110002, NEW DELHI
ITA 812/DEL/2025[2015-16]Status: Disposed17/8/2026AY 2015-16
GOVIND AGARWAL (THROUGH LEGAL HEIR ANITA AGARWAL),UTTAR PRADESH vs ACIT, CIRCLE-1(1)(1), UTTAR PRADESH
ITA 8109/DEL/2025[2019-20]Status: Disposed17/8/2026AY 2019-20
SUNGOLD TRADE PRIVATE LIMITED,DELHI vs ITO, WARD 24(3), DELHI
ITA 6547/DEL/2025[2017-18]Status: Disposed17/8/2026AY 2017-18
VINOD GUPTA,KESHAV PURAM vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-26, JHANDEWALAN EXTN., NEW DELHI
ITA 6279/DEL/2025[2020-2021]Status: Disposed17/8/2026AY 2020-2021
TRIVENI ENTERPRISES LIMITED,NASHIK vs INCOME TAX OFFICER, DELHI
ITA 4068/DEL/2025[2015-16]Status: Disposed17/8/2026AY 2015-16
DCIT, JHANDEWALAN EXTENSION vs R. P. ENTERPRISES, DELHI
ITA 2724/DEL/2024[2017-18]Status: Disposed17/8/2026AY 2017-18
R.P. ENTERPRISES,CHANDNI CHOWK, DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1, NEW DELHI
ITA 2609/DEL/2024[2017-18]Status: Disposed17/8/2026AY 2017-18
RICHEMONT INDIA PRIVATE LIMITED (ERSTWHILE KNOWN AS RLG RETAIL PRIVATE LIMITED),NEW DELHI vs DCIT, CIRCLE 19(1), NEW DELHI
ITA 3789/DEL/2023[2012-13]Status: Disposed17/8/2026AY 2012-13
LG ELECTRONICS INC.,KOREA vs DCIT INT. TAXATION, CIRCLE 2(2)(1), NEW DELHI
ITA 7011/DEL/2019[2015-16]Status: Disposed17/8/2026AY 2015-16
M/S. EMAAR MGF CONSTRUCTION PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 6114/DEL/2014[2011-12]Status: Disposed17/8/2026AY 2011-12
ACIT, NEW DELHI vs M/S. EMAAR MGF CONSTRUCTION PVT. LTD., NEW DELHI
ITA 5827/DEL/2014[2011-12]Status: Disposed17/8/2026AY 2011-12