← All Benches
ITAT Delhi Bench
77,807 judgments
J J S ENGINEERS (INDIA) PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, WARD 13(1), DELHI
ITA 6732/DEL/2026[2019-20]Status: Disposed18/8/2026AY 2019-20
JOGINDER KUMAR TANEJA,DELHI vs ITO WARD 50(1), DELHI
ITA 6494/DEL/2026[2020-21]Status: Disposed18/8/2026AY 2020-21
YASH SHERAWAT,MAHENDERGARH vs ITO WARD 2, NARNOUL
ITA 6414/DEL/2026[2017-18]Status: Disposed18/8/2026AY 2017-18
ORRIONSTAR INNOVATES PRIVATE LIMITED,PANIPAT vs INCOME TAX OFFICER, WARD-3, PANIPAT, PANIPAT
ITA 5875/DEL/2026[2021-2022]Status: Disposed18/8/2026AY 2021-2022
ESPAN INFRASTRUCTURE LIMITED (PREVIOUSLY KNOWN AS ESPAN I NFRASTRUCTURE (I) LIMITED,DELHI vs DCIT CIRCLE -7 (1) DELHI, DELHI
ITA 5871/DEL/2026[2019-20]Status: Disposed18/8/2026AY 2019-20
ASHOK KUMAR JAIN,DELHI vs ITO WARD - 43 (6), DELHI
ITA 5870/DEL/2026[2013-14]Status: Disposed18/8/2026AY 2013-14
LUCKNOW REALITIES PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER WARD 15(1), DELHI, DELHI
ITA 4323/DEL/2026[2017-18]Status: Disposed18/8/2026AY 2017-18
MAIDEN FORGINGS LIMITED,GHAZIABAD vs DCT CIRCLE 16(1), CR BUILDING, DELHI
ITA 4299/DEL/2026[2021-22]Status: Disposed18/8/2026AY 2021-22
MOHD UMAR,DADRI vs INCOME TAX OFFICER, NOIDA
ITA 4297/DEL/2026[2017-18]Status: Disposed18/8/2026AY 2017-18
TONTON MUIVAH,DELHI vs DEL-W-(61)(92), DELHI
ITA 4291/DEL/2026[2020-21]Status: Disposed18/8/2026AY 2020-21
NAVEEN KUMAR,GURUGRAM vs ITO, WARD 3(1), GURGAON
ITA 4219/DEL/2026[2015-16]Status: Disposed18/8/2026AY 2015-16
VINOD SHARMA,SAHARANPUR vs JAO, SAHARANPUR, SAHARANPUR
ITA 3997/DEL/2026[2010-11]Status: Disposed18/8/2026AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-75(1), DELHI, INCOME TAX OFFICE LAXMI NAGAR vs MAHAGUN (INDIA) PRIVATE LIMITED, NEW DELHI
ITA 381/DEL/2026[2013-14]Status: Disposed18/8/2026AY 2013-14
SATPAL,REWARI vs ITO WARD 2, REWARI
ITA 3473/DEL/2026[2017-18]Status: Disposed18/8/2026AY 2017-18
M/S VATIKA LIMITED,GURUGRAM vs ADDITIONAL CIT RANGE -78, NEW DELHI
ITA 3460/DEL/2026[2016-2017]Status: Disposed18/8/2026AY 2016-2017
M/S VATIKA LIMITED,GURUGRAM vs ADDITIONAL CIT RANGE -78, NEW DELHI
ITA 3459/DEL/2026[2015-16]Status: Disposed18/8/2026AY 2015-16
M/S VATIKA LIMITED,GURUGRAM vs ADDITIONAL CIT RAGNE-78, NEW DELHI
ITA 3458/DEL/2026[2014-15]Status: Disposed18/8/2026AY 2014-15
SHAKTI VAHINI,NEW DELHI vs ADDITIONAL/JOINT COMMISSIONER OF INCOME TAX (APPEAL), CIVIC CENTRE, NEW DELHI
ITA 3410/DEL/2026[2022-2023]Status: Disposed18/8/2026AY 2022-2023
NAVAL KISHOR RAJGARHIA,DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 32, DELHI, DELHI
ITA 3101/DEL/2026[2019-20]Status: Disposed18/8/2026AY 2019-20
NAVAL KISHOR RAJGARHIA,DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 32, DELHI, DELHI
ITA 3100/DEL/2026[2018-19]Status: Disposed18/8/2026AY 2018-19