← All Benches
ITAT Delhi Bench
77,807 judgments
NAVAL KISHOR RAJGARHIA,DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 32, DELHI, DELHI
ITA 3099/DEL/2026[2016-17]Status: Disposed18/8/2026AY 2016-17
NAVAL KISHOR RAJGARHIA,DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 32, DELHI, DELHI
ITA 3098/DEL/2026[2015-16]Status: Disposed18/8/2026AY 2015-16
NAVAL KISHOR RAJGARHIA,DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 32, DELHI, DELHI
ITA 3097/DEL/2026[2014-15]Status: Disposed18/8/2026AY 2014-15
KAMAL KUMAR JANGIR,DELHI vs ITO WARD 29(1), AO NO-91, RANGE CODE-52, DELHI
ITA 276/DEL/2026[2016-17]Status: Disposed18/8/2026AY 2016-17
KAMAL KUMAR JANGIR,DELHI vs ITO WARD 29(1), AO NO - 91, RANGE CODE -52, DELHI
ITA 275/DEL/2026[2016-17]Status: Disposed18/8/2026AY 2016-17
AMANDEEP KAUR,UTTARAKHAND vs AU, NFAC, DELHI
ITA 2496/DEL/2026[2016-17]Status: Disposed18/8/2026AY 2016-17
BHOPAL SINGH,UTTAR PRADESH vs ITO, WARD 2(1)(1), GHAZIABAD
ITA 2465/DEL/2026[2022-23]Status: Disposed18/8/2026AY 2022-23
OXIGEN SERVICES INDIA PRIVATE LIMITED,DELHI vs ACIT, CENTRAL CIRCLE-15, DELHI
ITA 2461/DEL/2026[2017-18]Status: Disposed18/8/2026AY 2017-18
OXIGEN SERVICES INDIA PRIVATE LIMITED,DELHI vs ACIT, CENTRAL CIRCLE-15, DELHI
ITA 2460/DEL/2026[2017-18]Status: Disposed18/8/2026AY 2017-18
DCIT, NEW DELHI vs SAG REALTECH PRIVATE LIMITED, NEW DELHI
ITA 2430/DEL/2026[2020-21]Status: Disposed18/8/2026AY 2020-21
DEPUTY COMMISSIONER OF INCOME TAX, JHANDEWALAN, NEW DELHI vs MAXXFUN BUILDMART PRIVATE LIMITED, NEW DELHI
ITA 2405/DEL/2026[2010-11]Status: Disposed18/8/2026AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs KIARA REALTORS PRIVATE LIMITED, DELHI
ITA 2400/DEL/2026[2020-21]Status: Disposed18/8/2026AY 2020-21
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs BTC TRADERS PRIVATE LIMITED, DELHI
ITA 2398/DEL/2026[2020-21]Status: Disposed18/8/2026AY 2020-21
SOCIETY FOR HEALTH INFORMATION SYSTEMS PROGRAMMES,DELHI vs CIT EXEMPTION, DELHI
ITA 2091/DEL/2026[-]Status: Disposed18/8/2026
M/S SOCIETY FOR HEALTH INFORMATION SYSTEMS PROGRAMMES,DELHI vs CIT EXEMPTION, DELHI
ITA 2081/DEL/2026[-]Status: Disposed18/8/2026
MANSI BIJLEE & RICE MILLS LIMITED,GURUGRAM vs INCOME TAX OFFICER, GURUGRAM
ITA 1566/DEL/2026[2015-16]Status: Disposed18/8/2026AY 2015-16
COMPUTERS NETWORK & TELECOM (INDIA) PVT LTD,DELHI vs ACIT,CIRCLE 6(1),DELHI., DELHI
ITA 1415/DEL/2026[2017-18]Status: Disposed18/8/2026AY 2017-18
SURAJ BHAN,PANIPAT vs ITO WARD 1, PANIPAT
ITA 6555/DEL/2025[2012-13]Status: Disposed18/8/2026AY 2012-13
HARSH JINDAL,DELHI vs INCOME TAX OFFICER, WARD 48(1), NEW DELHI, CIVIC CENTRE, DELHI
ITA 2729/DEL/2025[2018-19]Status: Disposed18/8/2026AY 2018-19
AA ENTERPRISES,VILLAGE RASOOLPUR DASNA vs ITO,WARD 5(1)(1), GAUTAM BUDH NAGAR NOIDA, UTTAR PRADESH
ITA 910/DEL/2024[2021-22]Status: Disposed18/8/2026AY 2021-22
