← All Benches
ITAT Delhi Bench
77,657 judgments
ALCATEL- LUCENT PORTUGAL SA,PORTUGAL vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAX, CIRCLE 1(1)(1), DELHI
ITA 2001/DEL/2025[2002-03]Status: Disposed19/8/2026AY 2002-03
IT0, VIKAS BHAWAN vs PRADEEP AGGARWAL, DELHI
ITA 4777/DEL/2024[2018-19]Status: Disposed19/8/2026AY 2018-19
DCIT, CIRCLE-13(1), DEHI, DELHI vs KOHINOOR FOODS LIMITED, PINNACLE BUSINESS TOWER
ITA 3892/DEL/2023[A.Y. 2013-14]Status: Disposed19/8/2026
B R AGROTECH LTD.,CENTRAL DELHI vs DEPUTY COMMISSIONER OF INCOME TAX-CIRCLE 4(1), NEW DELHI
ITA 3751/DEL/2023[2016-17]Status: Disposed19/8/2026AY 2016-17
B R AGROTECH LTD.,CENTRAL DELHI vs DEPUTY COMMISSIONER OF INCOME TAX- CIRCLE 4(2), NEW DELHI
ITA 3750/DEL/2023[2017-18]Status: Disposed19/8/2026AY 2017-18
ACIT, CIRCLE-19(1), NEW DELHI vs POSCO INTERNATIONAL INDIA P.LTD, GURGAON
ITA 2430/DEL/2022[2016-17]Status: Disposed19/8/2026AY 2016-17
ACME CLEANTECH SOLUTIONS PVT. LTD.,NEW DELHI vs DCIT, CIRCLE-1(2), NEW DELHI
ITA 5194/DEL/2019[2013-14]Status: Disposed19/8/2026AY 2013-14
ACIT, CIRCLE-1(2), NEW DELHI vs ACME CLEANTECH SOLUTIONS PVT. LTD., NEW DELHI
ITA 5193/DEL/2019[2013-14]Status: Disposed19/8/2026AY 2013-14
DISCOVERY COMMUNICATIONS INDIA,GURGAON vs JCIT, NEW DELHI
ITA 1977/DEL/2017[2012-13]Status: Disposed19/8/2026AY 2012-13
ZIMMER INDIA PVT. LTD.,GURUGRAM vs ACIT, GURGAON
ITA 1368/DEL/2017[2012-13]Status: Disposed19/8/2026AY 2012-13
REVELATION UNIQUE RETAIL AND MARKETING PRIVATE LIMITED,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, DELHI, DELHI
ITA 1036/DEL/2025[2020-21]Status: Disposed19/8/2026AY 2020-21
PR. COMMISSIONER OF INCOME TAX 4 NEW DELHI vs M/S J D EXIM PVT LTD
ITA/669/202618/8/2026
AEDAS INTERIORS PTE. LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, INTERNATIONAL TAX-1(1)(1), NEW DELHI & ANR.
W.P.(C)/11930/202618/8/2026
VODAFONE IDEA LIMITED SUCCESSOR OF VODAFONE MOBILE SERVICES LIMITED (VMSL) WHICH MERGED WITH IDEA C vs ASSISTANT COMMISSIONER OF INCOME TAX TDS CIRCLE 78 (1) NEW DELHI & ANR.
W.P.(C)/2733/202618/8/2026
COURSERA INC.,CALIFORNIA vs ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI
ITITA 21/DEL/2026[2023-2024]Status: Disposed18/8/2026AY 2023-2024
J J S ENGINEERS (INDIA) PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, WARD 13(1), DELHI
ITA 6732/DEL/2026[2019-20]Status: Disposed18/8/2026AY 2019-20
JOGINDER KUMAR TANEJA,DELHI vs ITO WARD 50(1), DELHI
ITA 6494/DEL/2026[2020-21]Status: Disposed18/8/2026AY 2020-21
YASH SHERAWAT,MAHENDERGARH vs ITO WARD 2, NARNOUL
ITA 6414/DEL/2026[2017-18]Status: Disposed18/8/2026AY 2017-18
ORRIONSTAR INNOVATES PRIVATE LIMITED,PANIPAT vs INCOME TAX OFFICER, WARD-3, PANIPAT, PANIPAT
ITA 5875/DEL/2026[2021-2022]Status: Disposed18/8/2026AY 2021-2022
ESPAN INFRASTRUCTURE LIMITED (PREVIOUSLY KNOWN AS ESPAN I NFRASTRUCTURE (I) LIMITED,DELHI vs DCIT CIRCLE -7 (1) DELHI, DELHI
ITA 5871/DEL/2026[2019-20]Status: Disposed18/8/2026AY 2019-20