← All Benches
ITAT Delhi Bench
77,657 judgments
M/S. CHINA CONSTRUCTION SAUSUM (I) PVT. LTD.,MUMBAI vs DCIT CENTRAL CIRCLE 13, DELHI
ITA 7867/DEL/2025[2021-22]Status: Disposed19/8/2026AY 2021-22
M/S. CHINA CONSTRUCTION SAUSUM (I) PVT. LTD.,MUMBAI vs DCIT CENTRAL CIRCLE 13, DELHI
ITA 7866/DEL/2025[2020-21]Status: Disposed19/8/2026AY 2020-21
SENATECH INDIA PRIVATE LIMITED,GAUTAM BUDHA NAGAR vs DCIT TP 3(2)(2), DELHI
ITA 7827/DEL/2025[2020-21]Status: Disposed19/8/2026AY 2020-21
VISHNOI TRADERS PVT. LTD.,MEERUT vs ITO, WARD -2(4), MEERUT
ITA 7281/DEL/2025[2016-17]Status: Disposed19/8/2026AY 2016-17
DEEPAK JAIN PROP. VARDHMAN JEWELLERS,DELHI vs INCOME TAX OFFICER, WARD 35(2), DELHI, DELHI
ITA 6996/DEL/2025[2017-18]Status: Disposed19/8/2026AY 2017-18
SHYAM DEVI,PANIPAT vs ITO WARD -1, PANIPAT
ITA 6935/DEL/2025[2012-13]Status: Disposed19/8/2026AY 2012-13
KBC TRAVELS,DELHI vs DCIT, CIRCLE-61(1), DELHI
ITA 6814/DEL/2025[2018-19]Status: Disposed19/8/2026AY 2018-19
INCOME TAX OFFICER, WARD-5(2)(1) NOIDA, NOIDA vs PANKAJ BATRA, NOIDA
ITA 6702/DEL/2025[2017-18]Status: Disposed19/8/2026AY 2017-18
ANKIT GUPTA,DELHI vs INCOME TAX OFFICER, WARD 46(4), NEW DELHI
ITA 6584/DEL/2025[2017-18]Status: Disposed19/8/2026AY 2017-18
KULVINDER SINGH,DELHI vs ACIT CIRCLE-45 (1), DELHI
ITA 6526/DEL/2025[2017-18]Status: Disposed19/8/2026AY 2017-18
GAUTAM TAYAL & SONS (HUF),G.T. KARNAL INDUSTRIAL AREA vs ACIT- CIRCLE 36(1), DELHI, E BLOCK MINTO ROAD, CIVIC CENTRE
ITA 6492/DEL/2025[2012-13]Status: Disposed19/8/2026AY 2012-13
M/S SUMAJA ELECTROINFRA PVT. LTD,DELHI vs DCIT (CC)-28, NEW DELHI
ITA 6204/DEL/2025[2015-16]Status: Disposed19/8/2026AY 2015-16
M/S SUMAJA ELECTROINFRA PVT. LTD,DELHI vs ITO WARD 24(3), DELHI
ITA 6203/DEL/2025[2014-15]Status: Disposed19/8/2026AY 2014-15
M/S SUMAJA ELECTROINFRA PVT. LTD,DELHI vs DCIT(CC)-28, NEW DELHI
ITA 6202/DEL/2025[2014-15]Status: Disposed19/8/2026AY 2014-15
M/S SUMAJA ELECTROINFRA PVT. LTD,DELHI vs DCIT (CC)-28, NEW DELHI
ITA 6201/DEL/2025[2013-14]Status: Disposed19/8/2026AY 2013-14
MEERA GOYAL,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, DELHI
ITA 5732/DEL/2025[2023-2024]Status: Disposed19/8/2026AY 2023-2024
SURESH CHAND GOYAL,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, DELHI
ITA 5716/DEL/2025[2023-2024]Status: Disposed19/8/2026AY 2023-2024
VINOD KUMAR GUPTA,DELHI vs ACIT, CENTRAL CIRCLE- 27, DELHI
ITA 4462/DEL/2025[2015-16]Status: Disposed19/8/2026AY 2015-16
VINOD KUMAR GUPTA,NEW DELHI vs ACIT, CENTRAL CIRCLE-27, NEW DELHI
ITA 4461/DEL/2025[2016-17]Status: Disposed19/8/2026AY 2016-17
ALCATEL- LUCENT PORTUGAL SA,PORTUGAL vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAX, CIRCLE 1(1)(1), DELHI, DELHI
ITA 2002/DEL/2025[2003-04]Status: Disposed19/8/2026AY 2003-04
