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ITAT Delhi Bench

77,657 judgments

AHILYA HOTELS & RESORTS,UTTARAKHAND vs DCIT CENTRAL CIRCLE -15, DELHI

ITA 1938/DEL/2026[2023-24]Status: Disposed19/8/2026AY 2023-24

SHRIMAHANAND LEISURE VALLEY PRIVATE LIMITED,DELHI vs DCIT CENTRAL CIRCLE - 15, DELHI

ITA 1937/DEL/2026[2023-24]Status: Disposed19/8/2026AY 2023-24

KANNU PRIYA SHARMA,DELHI vs DCIT CENTRAL CIRCLE - 15, DELHI

ITA 1935/DEL/2026[2023-24]Status: Disposed19/8/2026AY 2023-24

PUNEET SHARMA, DELHI vs DCIT CENTRAL CIRCLE-15, DELHI

ITA 1934/DEL/2026[2023-24]Status: Disposed19/8/2026AY 2023-24

I HOME AND INFRASTRUCTURE PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 28, DELHI, DELHI

ITA 1915/DEL/2026[2016-17]Status: Disposed19/8/2026AY 2016-17

I HOME AND INFRASTRUCTURE PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 28, DELHI, DELHI

ITA 1914/DEL/2026[2015-16]Status: Disposed19/8/2026AY 2015-16

I HOME AND INFRASTRUCTURE PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 28, DELHI, DELHI

ITA 1913/DEL/2026[2014-15]Status: Disposed19/8/2026AY 2014-15

JOINT COMMISSIONER OF INCOME TAX, OSD, CENTRAL CIRCLE I, NOIDA, NOIDA vs LM MACHINOTECH LLP, NOIDA

ITA 1840/DEL/2026[2020-21]Status: Disposed19/8/2026AY 2020-21

JOINT CIT (OSD), CENTRAL CIRCLE-I, NOIDA, NOIDA vs L M MACHINOTECH LLP, NOIDA

ITA 1839/DEL/2026[2019-20]Status: Disposed19/8/2026AY 2019-20

BABA BANDA BAHADUR SEWA SAMITI,HARYANA vs CIT EXEMPTONS, CHANDIGARH

ITA 1835/DEL/2026[-]Status: Disposed19/8/2026

RAJBIR SINGH,MEERUT vs ITO, WARD-2(2), MEERUT, MEERUT

ITA 1704/DEL/2026[2012-13]Status: Disposed19/8/2026AY 2012-13

RAVINDRA,CHARKHI DADRI - BHIWANI vs ITO-CHARKHI DADRI, CHARKHI DADRI-BHIWANI

ITA 162/DEL/2026[2015-16]Status: Disposed19/8/2026AY 2015-16

RAVINDRA,BHIWANI vs ITO-CHARKHI DADRI, CHARKHI DADRI - BHIWANI

ITA 161/DEL/2026[2015-16]Status: Disposed19/8/2026AY 2015-16

G M TEXFAB INDUSTRIES PRIVATE LIMITED,NEW DELHI vs ITO WARD 10(4), NEW DELHI

ITA 1549/DEL/2026[2019-2020]Status: Disposed19/8/2026AY 2019-2020

DY. COMMISSIONER OF INCOME TAX, GURGAON vs VIVEK JOSHI, GURGAON

ITA 142/DEL/2026[2017-18]Status: Disposed19/8/2026AY 2017-18

VAIBHAV GARG,NEW DELHI vs DCIT, CENTRAL CIRCLE-26, NEW DELHI

ITA 1371/DEL/2026[2014-15]Status: Disposed19/8/2026AY 2014-15

INCOME TAX OFFICER, DELHI vs M/S AKASH KRISHNA INFRATECH PVT. LTD, DELHI

ITA 9120/DEL/2025[2019-20]Status: Disposed19/8/2026AY 2019-20

RAJBIR SINGH,FARIDABAD vs INCOME TAX OFFICER, FARIDABAD

ITA 8930/DEL/2025[2012-13]Status: Disposed19/8/2026AY 2012-13

JOGDHIAN HARI BHAGWAN RASTOGI CHARITABLE MEMORIAL TRUST,DELHI vs ITO WARD EXEMPTION 1(4), DELHI

ITA 8317/DEL/2025[2013-14]Status: Disposed19/8/2026AY 2013-14

GCL (INDIA) PVT. LTD,NEW DELHI vs ACIT(OSD), DELHI, DELHI

ITA 7978/DEL/2025[2012-13]Status: Disposed19/8/2026AY 2012-13