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ITAT Delhi Bench
81,664 judgments
MS CORTEVA AGRISCIENCE INDIA PRIVATE LIMITED FORMERLY KNOWN AS EI DUPONT INDIA PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 4 2 NEW DELHI & ORS.
W.P.(C)/7890/202529/5/2025
HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA
LEELA BIHARI FINANCE PRIVATE LIMITED vs INCOME TAX OFFICER WARD 15(1) DELHI & ANR.
W.P.(C)/6399/202529/5/2025
HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA
BHUSHAN HEALTHCARE PVT LTD vs ITO, WARD 4(1) AND ORS
W.P.(C)/17360/202429/5/2025
HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA
LEGAL INITIATIVE FOR FOREST AND ENVIRONMENT (LIFE TRUST) vs INCOME TAX APPELLATE TRIBUNAL DELHI BENCH & ANR.
W.P.(C)/7893/202529/5/2025
MANJEET KAUR DUGGAL vs INCOME TAX OFFICER WARD 52 1 DELHI
W.P.(C)/3405/202329/5/2025
EVERGREEN INFRASOLUTIONS PVT LTD vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 7 1 DELHI & ANR.
W.P.(C)/7917/202529/5/2025
ROCKWELL AUTOMATION INDIA PVT. LTD. vs ASSISTANT COMMISSIONER OF INCOME-TAX, DELHI
ITA - 184 / 202529/5/2025
COMMISSIONER OF INCOME TAX (TDS)-1, NEW DELHI vs INDIAN INSTITUTE OF TECHNOLOGY, DELHI
ITA - 183 / 202529/5/2025
PR. COMMISSIONER OF INCOME TAX, DELHI - 1 vs M/S. CPP ASSISTANCE SERVICES PVT. LTD.
ITA - 182 / 202529/5/2025
M/S. ELECTRONICS COMPONENTS vs ACIT, NEW DELHI
ITSSA 28/DEL/2009[]Status: Disposed29/5/2025
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -1 vs AMAZON WEB SERVICES, INC
ITA/150/202529/5/2025
HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA
MUKESH TYAGI,GHAZIABAD vs INCOME TAX OFFICER, WARD 2(2)(2), GHAZIABAD
ITA 929/DEL/2025[2009-10]Status: Disposed29/5/2025AY 2009-10
Sh. Satbeer Singh Godara (Judicial Member)
RAM SARAN DASS & SONS,. vs ITO WARD-35(5), DELHI , .
ITA 883/DEL/2025[2017-18]Status: Disposed29/5/2025AY 2017-18
Sh. Satbeer Singh Godara (Judicial Member)
NIRAJ KUMAR MURARKA,GURGAON vs COMMISSIONER OF INCOME TAX (APPEAL), GURGOAN
ITA 399/DEL/2025[2011-12]Status: Disposed29/5/2025AY 2011-12
Sh. Satbeer Singh Godara (Judicial Member)
ANAND TYAGI,MEERUT vs ITO WARD-1(1), MEERUT
ITA 385/DEL/2025[2012-13]Status: Disposed29/5/2025AY 2012-13
RAKESH VIJAY,NEW DELHI vs ITO, WARD 51(2), NEW DELHI, CIVIC CENTRE, NEW DELHI
ITA 380/DEL/2025[2017-18]Status: Disposed29/5/2025AY 2017-18
Sh. Satbeer Singh Godara (Judicial Member)
COURSERA INC.,CALIFORNIA vs ACIT,CIRCLE INTL TAX-1(2)(1), DELHI
ITA 1958/DEL/2025[2022-23]Status: Heard29/5/2025AY 2022-23
SHRI VIJAY PAL RAO (Vice President), SHRI NAVEEN CHANDRA (Accountant Member)
THE REPORTERS COLLECTIVE ,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIT, DELHI
ITA 1598/DEL/2025[2024-2025]Status: Disposed29/5/2025AY 2024-2025
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
PANKAJ TYAGI,GHAZIABAD vs ITO,WARD-2(2)(1), GHAZIABAD
ITA 1534/DEL/2025[2012-13]Status: Disposed29/5/2025AY 2012-13
Sh. Satbeer Singh Godara (Judicial Member)
SANAKARI,VILLAGE BHOODA NOIDA vs WARD 3(4) SECTOR 24 NOIDA, NOIDA
ITA 1533/DEL/2025[2015-16]Status: Disposed29/5/2025AY 2015-16
Sh. Satbeer Singh Godara (Judicial Member)
