ITAT Delhi Bench
81,664 judgments
STAR POLY STEPS INDUSTRIES,NEW DELHI vs ITO, NEW DELHI
Sh. Satbeer Singh Godara (Judicial Member)
MAYANK PURI,HARYANA vs INCOME TAX OFFICER WARD-29(5), DELHI
Sh. Satbeer Singh Godara (Judicial Member)
BHAGWAN,GURGAON vs ITO, WARD-4(2), GURGAON
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)
SHIR BHAGWAN,GURGAON vs ITO WARD 4(2), GURGAON
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)
RECTOR INVESTMENTS PVT. LTD.,DELHI vs DCIT, CENTRAL CIRCLE-18, DELHI
Sh. Satbeer Singh Godara (Judicial Member)
DAULAT RAM KHAN CHARITABLE TRUST ,DELHI vs ITO,WARD EXEMPTION-1(3), NEW DELHI
Sh. Satbeer Singh Godara (Judicial Member)
ISH KUMAR ARORA,FARIDABAD vs ITO,WARD-1(3), FARIDABAD
Sh. Satbeer Singh Godara (Judicial Member)
RAKESH GUPTA,GREATER NOIDA vs INCOME TAX OFFICER, WARD 2(2)(2), GHAZIABAD
Sh. Satbeer Singh Godara (Judicial Member)
DINESH LOKNATH POOJARY,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI
SHRI VIJAY PAL RAO, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
BALJIT KAUR,LUDHIANA vs DCIT, KARNAL, KARNAL
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)
CADENCE REAL ESTATES PRIVATE LIMITED,GURUGRAM, HARYANA vs ITO WARD-5(2), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
KHEC (INDIA) PVT LTD,DELHI vs INCOME TAX OFFICER WARD 14(3), NEW DELHI, DELHI
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
AADYA FOUNDATION,DELHI vs CIT(EXEMPTION), DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)
AADYA FOUNDATION,DELHI vs CIT(E), DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)
NAVEEN NARANG ,DELHI vs PCIT (CENTRAL), - 3, DELHI
SHRI SHAMIM YAHYA (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, GURGAON vs HAYS BUSINESS SOLUTIONS PRIVATE LIMITED, GURGAON
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
THE NORTHERN INDIA ZONAL, ASSEMBLY OF THE MAR THOMA CHURCH,NEW DELHI vs INCOME TAX OFFICER, NATIONAL FACELESS ASSESSMENT CENTRE, NEW DELHI
SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER, SHRI SUDHIR KUMAR (Judicial Member)
THE NORTHERN INDIA ZONAL, ASSEMBLY OF THE MAR THOMA CHURCH,NEW DELHI vs INCOME TAX OFFICER, NATIONAL FACELESS ASSESSMENT CENTRE, DELHI, NEW DELHI
SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER, SHRI SUDHIR KUMAR (Judicial Member)
THE NORTHERN INDIA ZONAL, ASSEMBLY OF THE MAR THOMA CHURCH,NEW DELHI vs INCOME TAX OFFICER (EXEMPTIONS.) WARD 2(3), NEW DELHI
SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER, SHRI SUDHIR KUMAR (Judicial Member)
THE NORTHERN INDIA ZONAL, ASSEMBLY OF THE MAR THOMA CHURCH,NEW DELHI vs INCOME TAX OFFICER (EXEMPTIONS.) WARD 2(3) , NEW DELHI
SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER, SHRI SUDHIR KUMAR (Judicial Member)
