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ITAT Delhi Bench

81,664 judgments

THE NORTHERN INDIA ZONAL ASSEMBLY OF THE MAR THOMA CHURCH,NEW DELHI vs INCOME TAX OFFICER (EXMP.), NEW DELHI

ITA 2996/DEL/2023[2010-11]Status: Disposed29/5/2025AY 2010-11

SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER, SHRI SUDHIR KUMAR (Judicial Member)

CENTUM FINANCE LIMITED,DELHI vs DCIT,CIRCLE 4(2), DELHI

ITA 2274/DEL/2023[2018-19]Status: Disposed29/5/2025AY 2018-19

SHRI SHAMIM YAHYA (Accountant Member), SHRI SUDHIR PAREEK (Judicial Member)

DCIT CENTRAL CIRCLE-16, NEW DELHI vs ADTV COMMUNICATIONS PRIVATE LIMITED, NEW DELHI

ITA 2141/DEL/2023[2011-12]Status: Disposed29/5/2025AY 2011-12

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

LITTLE SCHOLARS ACADEMY,AMROHA vs ACIT CENTRAL CIRCLE, MORADABAD

ITA 1966/DEL/2023[2019-20]Status: Disposed29/5/2025AY 2019-20

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

ALOK GUPTA,NEW DELHI vs INCOME TAX OFFICER WARD-28(4), DELHI, NEW DELHI

ITA 1231/DEL/2023[2012-13]Status: Disposed29/5/2025AY 2012-13

Sh. Satbeer Singh Godara, Judicial Member & Sh. Naveen Chandra (Accountant Member)

BALJIT KAUR,KARNAL vs PR. CIT, ROHTAK

ITA 1208/DEL/2023[2018-19]Status: Disposed29/5/2025AY 2018-19

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)

WRIGLEY INDIA PRIVATE LIMITED,DELHI vs ACIT,CIRCLE-27(2), DELHI

ITA 953/DEL/2022[2016-17]Status: Disposed29/5/2025AY 2016-17

WRIGLEY INDIA PRIVATE LIMITED,DELHI vs ACIT,CIRCLE-27(2), DELHI

ITA 952/DEL/2022[2015-16]Status: Disposed29/5/2025AY 2015-16

L.S CABLE INDIA PVT LTD ,REWARI vs DCIT, CIRCLE13(1), NEW DELHI

ITA 2572/DEL/2022[2018-19]Status: Disposed29/5/2025AY 2018-19

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

DCIT, CIRCLE-25(1), NEW DELHI vs WRIGLEY INDIA P.LTD, NEW DELHI

ITA 1295/DEL/2022[2016-17]Status: Disposed29/5/2025AY 2016-17

DCIT, CIRCLE- 25(1), NEW DELHI vs WRIGLEY INDIA PVT. LTD., NEW DELHI

ITA 1294/DEL/2022[2015-16]Status: Disposed29/5/2025AY 2015-16

DCIT, CIRCLE-25(1), NEW DELHI vs WRIGLEY INDIA P.LTD, NEW DELHI

ITA 1293/DEL/2022[2014-15]Status: Disposed29/5/2025AY 2014-15

JCIT, CIRCLE-27(2), NEW DELHI vs WRIGLEY INDIA PVT. LTD., NEW DELHI

ITA 702/DEL/2019[2013-14]Status: Disposed29/5/2025AY 2013-14

INVOLUTE ENGINEERING PVT. LTD.,NEW DELHI vs DCIT, CIRCLE- 12(2), NEW DELHI

ITA 6885/DEL/2019[2015-16]Status: Disposed29/5/2025AY 2015-16

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

INVOLUTE ENGINEERING PVT. LTD.,NEW DELHI vs DCIT, CIRCLE- 12(2), NEW DELHI

ITA 6884/DEL/2019[2013-14]Status: Disposed29/5/2025AY 2013-14

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

WRIGLEY INDIA PVT. LTD.,206, OKHLA INDUSTRIAL ESTATE, PHASE-3,NEW DELHI-110020 vs DCIT, CIRCLE 27(2), NEW DELHI

ITA 667/DEL/2019[2013-14]Status: Disposed29/5/2025AY 2013-14

AMAR DEVI FAMILY WELFARE TRUST,NEW DELHI vs ACIT, CENTRAL CIRCLE-17, , NEW DELHI

ITA 8055/DEL/2018[2012-13]Status: Disposed29/5/2025AY 2012-13

AMAR DEVI FAMILY WELFARE TRUST,JALANDHAR vs ACIT, CENTRAL CIRCLE- 17, NEW DELHI

ITA 5246/DEL/2018[2011-12]Status: Disposed29/5/2025AY 2011-12

AMAR DEVI FAMILY WELFARE TRUST,JALANDHAR vs ACIT, CENTRAL CIRCLE- 17, NEW DELHI

ITA 5245/DEL/2018[2010-11]Status: Disposed29/5/2025AY 2010-11

ACIT, CENTRAL CIRCLE-17, , NEW DELHI vs AMAR DEVI FAMILY WELFARE TRUST, JALANDHAR

ITA 5812/DEL/2017[2014-15]Status: Disposed29/5/2025AY 2014-15