ITAT Delhi Bench

81,664 judgments

ACIT, CENTRAL CIRCLE-17, , NEW DELHI vs AMAR DEVI FAMILY WELFARE TRUST, JALANDHAR

ITA 5811/DEL/2017[2013-14]Status: Disposed29/5/2025AY 2013-14

ACIT, CENTRAL CIRCLE-17, NEW DELHI vs METENARE GLOBAL LTD, NEW DELHI

ITA 5810/DEL/2017[2013-14]Status: Disposed29/5/2025AY 2013-14

ACIT, CENTRAL CIRCLE-17, NEW DELHI vs METENARE GLOBAL LTD, NEW DELHI

ITA 5809/DEL/2017[2012-13]Status: Disposed29/5/2025AY 2012-13

Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)

SH. SUBHASH SATHE,GURGAON vs ACIT, NEW DELHI

ITA 4713/DEL/2016[2007-08]Status: Heard29/5/2025AY 2007-08

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

SH. SUBHASH SATHE,GURGAON vs ACIT, NEW DELHI

ITA 4712/DEL/2016[2006-07]Status: Heard29/5/2025AY 2006-07

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ACIT, NEW DELHI vs SMT. INDRANI SATHE, GURGAON

ITA 4255/DEL/2016[2006-07]Status: Heard29/5/2025AY 2006-07

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ACIT, NEW DELHI vs SMT. INDRANI SATHE, GURGAON

ITA 3058/DEL/2016[2011-12]Status: Heard29/5/2025AY 2011-12

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ACIT, NEW DELHI vs SMT. INDRANI SATHE, GURGAON

ITA 3057/DEL/2016[2010-11]Status: Heard29/5/2025AY 2010-11

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ACIT, NEW DELHI vs SMT. INDRANI SATHE, GURGAON

ITA 3056/DEL/2016[2009-10]Status: Heard29/5/2025AY 2009-10

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ACIT, NEW DELHI vs SMT. INDRANI SATHE, GURGAON

ITA 3055/DEL/2016[2008-09]Status: Heard29/5/2025AY 2008-09

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ACIT, NEW DELHI vs SMT. INDRANI SATHE, GURGAON

ITA 3054/DEL/2016[2007-08]Status: Heard29/5/2025AY 2007-08

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ACIT, NEW DELHI vs SMT. INDRANI SATHE, GURGAON

ITA 3053/DEL/2016[2006-07]Status: Heard29/5/2025AY 2006-07

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

SH. SUBHASH SATHE,GURGAON vs ACIT, NEW DELHI

ITA 2773/DEL/2016[2007-08]Status: Heard29/5/2025AY 2007-08

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

SH. SUBHASH SATHE,GURGAON vs ACIT, NEW DELHI

ITA 2772/DEL/2016[2006-07]Status: Disposed29/5/2025AY 2006-07

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

DHR HOLDING INDIA PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME-TAX TDS, CIRCLE 74(1), DELHI & ORS.

W.P.(C)/7521/202528/5/2025

HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA

SARLA HOLDINGS PRIVATE LIMITED vs PR COMMISSIONER OF INCOME TAX DELHI-7 NEW DELHI & ANR.

W.P.(C)/325/202428/5/2025

HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA

RAJIV KUMAR KHANDELWAL vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 13(1) DELHI & ANR.

W.P.(C)/12506/202228/5/2025

SANJAY GUPTA vs INCOME TAX OFFICER, WARD 29(1), DELHI & ORS.

W.P.(C)/5255/202328/5/2025

ALLIED NIPPON PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(1) DELHI & ORS.

W.P.(C)/7193/202528/5/2025

KIRTI KUMAR DAWAR vs INCOME TAX OFFICER, WARD-30(5), DELHI & ORS.

W.P.(C)/7191/202328/5/2025