← All Benches
ITAT Delhi Bench
81,664 judgments
VK GLOBAL PUBLICATIONS PRIVATE LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 25(1) & ANR.
W.P.(C)/7153/202328/5/2025
GAIN CAPITAL PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX (OSD) & ANR.
W.P.(C)/6154/202328/5/2025
PARVEEN KUMAR MALHOTRA vs INCOME TAX OFFICER, WARD 30(1),DELHI & ORS.
W.P.(C)/5534/202328/5/2025
VINAY JAIN vs ACIT CIRCLE 43(1) DELHI & ANR.
W.P.(C)/2559/202328/5/2025
AMEYA COMMERCIAL PROJECTS PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(1), DELHI & ORS.
W.P.(C)/5127/202328/5/2025
IREO GRACE REALTECH PVT. LTD. vs ACIT (OSD), NEW DELHI & ANR.
W.P.(C)/140/202328/5/2025
ACCOLADE HOLDINGS PRIVATE LIMITED (FORMERLY KNOWN AS BLUE EYE ENTERTAINMENT PRIVATE LIMITED) vs INCOME TAX OFFICER, WARD 2(1), DELHI & ORS.
W.P.(C)/7170/202328/5/2025
RAJESH CHOPRA vs INCOME TAX OFFICER, WARD 62(1) DELHI
W.P.(C)/12561/202228/5/2025
M/S K.D.ELECTROTECH OVERSEAS I vs COMMISSIONER OF INCOME TAX
ITA/567/200628/5/2025
HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA
COMMISSIONER OF INCOME TAX vs M/S GLAXO SMITHKLINE ASIA P.LT
ITA/588/200628/5/2025
HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA
COMMISSIONER OF INCOME TAX vs GLAXO SMITHKLINE ASIA PVT. LTD.
ITA/925/200928/5/2025
HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA
COMMISSIONER OF INCOME TAX vs M/S GLAXO SMITHKLINE ASIA P.LT
ITA/593/200628/5/2025
HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA
PR. COMMISSIONER OF INCOME TAX-1 vs M/S CHARVAK TRADING PVT. LTD.
ITA/179/202528/5/2025
HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA
SHEELA OVERSEAS PVT. LTD vs PR COMMISSIONER OF INCOME TAX, DELHI-08 & ANR.
ITA/546/202328/5/2025
HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA
ANKUR MITTAL,GHAZIABAD vs INCOME TAX OFFICER, WARD 2(1)(1) , GHAZIABAD
ITA 848/DEL/2025[2011-12]Status: Disposed28/5/2025AY 2011-12
SHRI SATBEER SINGH GODARA (Judicial Member)
DAYARAM SAIN,GHAZIABAD vs THE ITO, WARD-1(2), GHAZIABAD, GHAZIABAD
ITA 727/DEL/2025[2007-08]Status: Disposed28/5/2025AY 2007-08
Sh. Satbeer Singh Godara (Judicial Member)
SUKHBIR SINGH,BAHADURGARH, HARYANA vs INCOME TAX OFFICER WARD 68(5), DELHI
ITA 313/DEL/2025[2018-19]Status: Disposed28/5/2025AY 2018-19
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
ZAHEER MOHD,KHURJA vs ITO WARD 3(2), BULANDSHAR
ITA 2144/DEL/2025[2009-10]Status: Disposed28/5/2025AY 2009-10
SHRI SATBEER SINGH GODARA (Judicial Member)
ZAHEER MOHD,KHURJA vs ITO WARD 3(2), BULANDSHAHR
ITA 2143/DEL/2025[2009-10]Status: Disposed28/5/2025AY 2009-10
SHRI SATBEER SINGH GODARA (Judicial Member)
DHARMENDER SINGH,GHAZIABAD vs ITO WARD 2(1)(2) GHAZIABAD, GHAZIABAD
ITA 2142/DEL/2025[2016-17]Status: Disposed28/5/2025AY 2016-17
SHRI SATBEER SINGH GODARA (Judicial Member)
