ITAT Delhi Bench
81,664 judgments
MOHAMMAD AFROZ KHAN,CENTRAL DELHI vs INCOME TAX OFFICER , CIVIC CENTRE
SHRI SATBEER SINGH GODARA (Judicial Member)
SAVITRI RANI BANSIWAL,DELHI vs INCOME TAX OFFICER, DELHI
PRANESH SODHI,NEW DELHI vs ITO WARD 59(5), NEW DELHI
DINESH MATHUR,DELHI vs ITO WARD-59(6), DELHI
SHRI MAHAVIR SINGH, HON’BLE (Vice President), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
MUKESH DUA,FARIDABAD vs INCOME TAX INSPECTOR, FARIDABAD
SHRI SATBEER SINGH GODARA (Judicial Member)
ARPIT FASHIONS PRIVATE LIMITED,PUNJABI BAGH EXTN. vs INCOME TAX OFFICER WARD - 3(2), NEW DELHI, NEW DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
VINOD,FARIDABAD vs PCIT, FARIDABAD
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
DEVINDER KUMAR,FARIDABAD vs PRINCIPAL COMMISSIONER, FARIDABAD
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
NIRAJ RATHI & SONS HUF,GHAZIABAD vs INCOME TAX OFFICER, GHAZIABAD
ANIL KUMAR,PANIPAT vs ITO,WARD- 1, PANIPAT
SHRIS.RIFAUR RAHMAN (Accountant Member)
DCIT, CIRCLE - 10(1), NEW DELHI vs HB ESTATE DEVELOPERS LIMITED, NEW DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
DCIT, CR BUILDING vs GULSHAN POLYOLS LIMITED, LAXMI NAGAR
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER\nAND\nSHRI MANISH AGARWAL, ACCOUNTANT MEMBER\n\nITA No.5549/Del/2024\nAssessment Year: 2015-16\nVs. M/s. Gulshan Polyols Limited,\nG-81, Preet Vihar, Anand Vihar\nS.O. Laxmi Nagar, East Delhi\nPAN: AABCG3954F\n(Appellant)\n(Respondent)\nWith\nC.O. No. 46/Del/2025\n[Arising out ITA No.5549/Del/2024]\nAssessment Year: 2015-16\nM/s. Gulshan Polyols Vs. DCIT (OSD),\nLimited,\nRange-10,\nG-81, Preet Vihar, Anand New Delhi\nVihar S.O. Laxmi Nagar,\nEast
HOTEL MARINA,DELHI vs ACIT, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
CARGO CONSTRUCTION COMPANY PRIVATE LIMITED,NEW DELHI vs DCIT CIRCLE 4(2), NEW DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
ASHISH BHALWAR,U.P. vs ITO, !(4), AMROHA
SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
SATISH CHAND TYAGI,MODINAGAR vs DCIT, CENTRAL CIRCLE, MEERUT
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SATISH CHAND TYAGI,MODINAGAR vs DCIT, CENTRAL CIRCLE, MEERUT
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SATISH CHAND TYAGI,MODINAGAR vs DCIT, CENTRAL CIRCLE, MEERUT
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SATISH CHAND TYAGI,UTTAR PRADESH vs DCIT, CENTRAL CIRCLE, MEERUT
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
NEELAM JINDAL,NEW DELHI vs ACIT, CIRCLE-59(1), DELHI, DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)