ITAT Delhi Bench
81,664 judgments
MUKESH BANSAL HUF THROUGH ITS KARTA MUKESH BANSAL,DELHI vs ITO,WARD-34(4), DELHI
LOUIS VUITTON INDIA RETAIL PRIVATE LIMITED,GURGAON vs DCIT CIRCLE-1(1), GURGAON
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
AMIT GUPTA,NEW DELHI vs ACIT, CENTRAL CIRCLE-14, NEW DELHI
SHRI SHAMIM YAHYA (Accountant Member), SHRI SUDHIR PAREEK (Judicial Member)
KG HOUSING PROJECTS PVT LTD.,DELHI vs ITO,WARD-14(3), DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
DCIT(EXEMPTION), CIRCLE-1(1), DELHI vs KARMANYA EDUCATION FOUNDATION, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
JCIT(OSD), DELHI vs URJAA METALICS PVT LTD EARLIER KNOWN AS ACCIL AUTO STEELS (P) LTD, DELHI
JCIT(OSD), DELHI vs URJAA METALICS PVT LTD EARLIER KNOWN AS ACCIL AUTO STEELS (P) LTD, NEW DELHI
COLORADO CHATTELS PVT. LTD.,NEW DELHI vs ITO,WARD-6(2), DELHI
AASHIYANA INFRASTRUCTURE DEVELOPMENT PRIVATE LIMITED,FARIDABAD vs ITO, WARD 1(2), NEW DELHI
SHRIS.RIFAUR RAHMAN (Accountant Member)
DCIT, CIRCLE - 19(1), DELHI vs RAI BAHADUR NARAIN SINGH SUGAR MILLS LTD., DELHI
Ms. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
ITO (INTERNATIONAL TAXATION) GURGAON, UDYOG VIHAR,GURGAON vs BAIN AND COMPANY INDIA PRIVATE LTD., DLF CYBER CITY PHASE-II
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
ITO (INTERNATIONAL TAXATION) GURGAON, UDYOG VIHAR,GURGAON vs BAIN AND COMPANY INDIA PRIVATE LTD., DLF CYBER CITY PHASE-II
ITO (INTERNATIONAL TAXATION) GURGAON, UDYOG VIHAR, GURGAON vs BAIN AND COMPANY INDIA PRIVATE LTD., GURGAON
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
ZEVAR MEHAL REGD,NIT FARIDABAD vs INCOME TAX OFFICER WARD2(3) FARIDABAD, FARIDABAD
SHRI SHAMIM YAHYA (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
NEHA GOEL,FARIDABAD vs PCIT , FARIDABAD
SH. SHAMIM YAHYA, ACCOUNTANT MEMBER AND SH. SUDHIR KUMAR (Judicial Member)
POOJA ENTERPRISES,DELHI vs ACIT, CENTRAL CIRCLE-14, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
POOJA ENTERPRISES,DELHI vs ACIT,CENTRAL CIRCLE-14, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
IDEAL RELIEF TRUST,NEW DELHI vs CIT EXEMPTION, DELHI, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
KUBER PLANTERS LIMITED,DELHI vs DCIT CIRCLE 13(1), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
TEJINDER SINGH,FARIDABAD vs ITO WARD 2(4), FARIDABAD
Ms. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)