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ITAT Delhi Bench

81,664 judgments

ASPAN ACADEMY NOIDA,NEW DELHI vs ACIT CENTRAL CIRCLE- 20, NEW DELHI

ITA 329/DEL/2021[2013-14]Status: Disposed30/5/2025AY 2013-14

SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

PAWAN KUMAR JAIN,DELHI vs ITO, WARD-38(8), NEW DELHI

ITA 1745/DEL/2021[2012-13]Status: Disposed30/5/2025AY 2012-13

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

ACIT CIRCLE-28(1), NEW DELHI vs AJAY SINGH, NEW DELHI

ITA 912/DEL/2020[2015-16]Status: Disposed30/5/2025AY 2015-16

SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

NOVA FORMWORKS PRIVATE LIMITED (FORMELY KNOWN AS WONDER MOLDPLAST PRIVATE LIMITED),NEW DELHI vs ITO WARD - 27(3), NEW DELHI

ITA 1724/DEL/2020[2008-09]Status: Disposed30/5/2025AY 2008-09

MS. MADHUMITA ROY (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)

ACIT CIRCLE-16(2), NEW DELHI vs MAXIMAL INFRASTRUCTURE PRIVATE LIMITED, NEW DELHI

ITA 1253/DEL/2020[2015-16]Status: Disposed30/5/2025AY 2015-16

MS. MADHUMITA ROY (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

DCIT, CIRCLE- 2, MEERUT vs PIONEER FABRICATORS PVT. LTD., MEERUT

ITA 2555/DEL/2018[2013-14]Status: Disposed30/5/2025AY 2013-14

MS. MADHUMITA ROY (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)

PIONEER FABRICATORS (P) LTD.,MEERUT vs DCIT, CIRCLE- 2, MEERUT

ITA 1984/DEL/2018[2013-14]Status: Disposed30/5/2025AY 2013-14

ITO, WARD-16(3), NEW DELHI vs MAUVE STAR DEVELOPERS P.LTD, NEW DELHI

ITA 6467/DEL/2017[2014-15]Status: Disposed30/5/2025AY 2014-15

MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

ITO (E), GHAZIABAD vs M/S. SAHYOG JAN KALYAN SAMITI, KANPUR

ITA 6246/DEL/2016[2009-10]Status: Disposed30/5/2025AY 2009-10

SHRI YOGESH KUMAR US (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ITO (E), GHAZIABAD vs M/S. SAHYOG JAN KALYAN SAMITI, KANPUR

ITA 6245/DEL/2016[2007-08]Status: Disposed30/5/2025AY 2007-08

DCIT, NEW DELHI vs M/S. P.P. JEWELLERS PVT. LTD., DELHI

ITA 1709/DEL/2015[2013-14]Status: Disposed30/5/2025AY 2013-14

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

M/S P.P. JEWELLERS PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI

ITA 1652/DEL/2015[2013-14]Status: Disposed30/5/2025AY 2013-14

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

DCIT, NEW DELHI vs M/S SAHARA INDIA MASS COMMUNICATION LTD., MUMBAI

ITA 3130/DEL/2011[2003-04]Status: Disposed30/5/2025AY 2003-04

SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ACIT, NEW DELHI vs M/S SAHARA INDIA (FIRM),1,, LUCKNOW

ITA 2152/DEL/2010[2002-03]Status: Disposed30/5/2025AY 2002-03

SHRI VIKAS AWASTHY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

ACIT, NEW DELHI vs M/S SAHARA INDIA (FIRM), LUCKNOW

ITA 775/DEL/2009[1999-00]Status: Disposed30/5/2025AY 1999-00

SHRI VIKAS AWASTHY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

ACIT, NEW DELHI vs M/S SAHARA INDIA (FIRM), LUCKNOW

ITA 2359/DEL/2009[2001-02]Status: Disposed30/5/2025AY 2001-02

SHRI VIKAS AWASTHY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

DCIT, NEW DELHI vs M/S SAHARA INDIA (FIRM), LUCKNOW

ITA 2017/DEL/2009[2000-01]Status: Disposed30/5/2025AY 2000-01

SHRI VIKAS AWASTHY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

DCIT CC-6, NEW DELHI vs SAHARA INDIA, LUCKNOW

ITA 3246/DEL/2008[1995-1996]Status: Disposed30/5/2025AY 1995-1996

SHRI VIKAS AWASTHY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

ACIT CC-6, NEW DELHI vs SAHARA INDIA (FIRM),

ITA 2502/DEL/2008[1996-1997]Status: Disposed30/5/2025AY 1996-1997

SHRI VIKAS AWASTHY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

M/S. NINEX DEVELOPERS LIMITED vs INCOME TAX OFFICER ITO WARD-76(1) NEW DELHI

W.P.(C)/7905/202529/5/2025

HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA