ITAT Delhi Bench
81,664 judgments
SOCIETY ON PROMOTION ACTIVATION AND RESEARCH FOR SCIENTIFIC SOCIAL HELPS ,NEW DELHI vs CIT (EXEMPTION), NEW DELHI
SHRI YOGESH KUMAR US (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
DCIT, CIRCLE - 19(1), DELHI vs ATUL GOEL, DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
RAJBIR SINGH,ASSANDH vs CIT , KARNAL
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
UCWEB MOBILE PRIVATE LIMITED,GURGAON vs ASSESSMENT UNIT, INOCOME TAX DEPARTMENT, GURGAON
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
GOVIND RAM MAKRANIA PROP. M/S LAXMI OIL & GINNING FACTORY,BHIWANI vs DCIT, CENTRAL CIRCLE-1, GURGAON
PRADEEP TYAGI HUF,HARYANA vs INCOME TAX OFFICER WARD-2(1),FARIDABAD, FARIDABAD
MS. MADHUMITA ROY (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
PRAMOD AGARWAL HUF,DELHI vs ITO WARD 3(I), BIJNOR
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, NEW DELHI vs NEELAM ARYA, DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
RANJAN SHARMA,NEW DELHI vs DCIT, CENTRAL CIRCLE -31, NEW DELHI, NEW DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
PREMRAJ SINGH,HARYANA vs INCOME TAX OFFICER WARD-2(1), FARIDABAD, FARIDABAD
Ms. MADHUMITA ROY (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-20, DELHI vs JINDAL PIPES LTD., DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-20, DELHI vs JINDAL PIPES LTD., DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
P.P. JEWELLERS PVT. LTD.,NEW DELHI vs DCIT CENTRAL CIRCLE-25, NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
MANOJ KUMAR GUPTA,NEW DELHI vs ITO,WARD-26(1), DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
BALDEV SINGH & SONS,NEW DELHI vs DCIT CIRCLE 43(1), NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
RAJEEV BEHL,NEW DELHI vs ACIT, CENTRAL CIRCLE-14, DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
JATIN ARORA,NEW DELHI vs ITO WARD-30(5), NEW DELHI
SHRI SHAMIM YAHYA (Accountant Member), SHRI SUDHIR PAREEK (Judicial Member)
RAHUL GOEL,NEW DELHI vs ITO WARD-40(3), NEW DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
AJAY KUMAR,GHAZIABAD vs PR. CIT (CENTRAL), MEERUT
SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
ASPAN ACADEMY NOIDA,NEW DELHI vs ACIT CENTRAL CIRCLE- 20, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
