ITAT Delhi Bench

NAEM KHAN vs INCOME TAX OFFICER WARD 46(4) NEW DELHI.

MAPSKO BUILDERS PVT LTD vs JOINT COMMISSIONER OF INCOME TAX OSD CIRCLE 75 1 TDS, NEW DELHI

MOHAN GARG,FARIDABAD vs DCIT, CENTRAL CIRCLE - 2, FARIDABAD

MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

ITO WARD-44(6), NEW DELHI, NEW DELHI vs HARSH ARORA, DELHI

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

MITA CHATTERJEE,KOLKATA vs INCOME TAX OFFICER, NEW DELHI

RAM LAKHAN,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 17, NEW DELHI

MS. MADHUMITA ROY (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs REMFRY & SAGAR, NEW DELHI

MS. MADHUMITA ROY (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs REMFRY & SAGAR, DELHI

MS. MADHUMITA ROY (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs REMFRY & SAGAR, DELHI

MS. MADHUMITA ROY (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs REMFRY & SAGAR, DELHI

MS. MADHUMITA ROY (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs REMFRY & SAGAR, DELHI

MS. MADHUMITA ROY (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)

RECKON INDUSTRIES LTD,DELHI vs DCIT CIRCLE-19(1), DELHI

MS. MADHUMITA ROY (Judicial Member), SHRI KHETTRA MOHAN ROY, ACCOUNTANT MEMBER (Assessment Year 2017-18) Reckon Industries Limited, 111, 1st Floor, Tribhuvan Complex, Mathura Road, Iashwar Nagar, NCT of Delhi - 110065 स्थायीलेखासं . / जीआइआरसं . / PAN/GIR No: AAACG3229L Appellant Respondent Appellant by : Respondent by : Date of Hearing Date of Pronouncement Vs. . . Sh. Sushil Chadha, CA Ms. Harpreet Kaur Hansra, Sr. DR 29.05.2025 30.05.2025 Commissioner of Income Tax, Circle 19(1) CR Build

SUDARSHAN DE,NEW DELHI vs DCIT,CIRCLE-2(1)(1), GHAZIABAD

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, NOIDA vs FORMULA ONE MARKETING II LIMITED, UNITED KINGDOM

SHRI SHAMIM YAHYA (Accountant Member), SHRI SUDHIR PAREEK (Judicial Member)

ITO WARD-58(3), DELHI vs B.C.ENTERPRISES, VIVEK VIHAR, DELHI

SHRI SHAMIM YAHYA (Accountant Member), SHRI SUDHIR PAREEK (Judicial Member)

PARRADISO ARREDAMENTO ITALIA PRIVATE LIMITED,ASHOK VIHAR DELHI vs WARD 21(4) , DELHI

MS. MADHUMITA ROY (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)

REETA RANA,SAHARANPUR vs DCIT-3, SAHRANPUR

Ms. MADHUMITA ROY (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)

MOHIT SUKHIJA,NEW DELHI vs NFA, NEW DELHI

MS. MADHUMITA ROY (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

INCOME TAX OFFICER, WARD-, JIND vs KULBHUSHAN KANSAL, NARWANA

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

SOCIETY ON PROMOTHI ACTIVATION & RESEARCH FOR SCIENTIFIC SOCIAL HELPS,NEW DELHI vs CIT EXEMPTION , DELHI

SHRI YOGESH KUMAR US (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)