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ITAT Delhi Bench
81,664 judgments
GURBACHAN LAL,FARIDABAD vs ITO WARD 1(3), FARIDABAD
ITA 870/DEL/2023[2012-13]Status: Disposed2/6/2025AY 2012-13
Sh. Satbeer Singh Godara (Judicial Member)
ANIL KUMAR,GURGAON vs INCOME TAX OFFICER WARD-1(2), GURGAON, GURGAON
ITA 2909/DEL/2023[2014-15]Status: Disposed2/6/2025AY 2014-15
Sh. Satbeer Singh Godara (Judicial Member)
ALSTOM POWER SYSTEM SA ,GURGAON vs ACIT, CIRCLE-1(1)(1) INT. TAX., NEW DELHI
ITA 8966/DEL/2019[2016-17]Status: Disposed2/6/2025AY 2016-17
SHRI VIKAS AWASTHY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
GAURAV BAJAJ,NEW DELHI vs ITO WARD-22(3), NEW DELHI
ITA 3475/DEL/2019[2012-13]Status: Disposed2/6/2025AY 2012-13
Sh. Satbeer Singh Godara (Judicial Member)
GAURAV BAJAJ,NEW DELHI vs ITO WARD-22(3), NEW DELHI
ITA 3474/DEL/2019[2011-12]Status: Disposed2/6/2025AY 2011-12
Sh. Satbeer Singh Godara (Judicial Member)
GAURAV BAJAJ,NEW DELHI vs ITO WARD-22(3), NEW DELHI
ITA 3473/DEL/2019[2013-14]Status: Disposed2/6/2025AY 2013-14
Sh. Satbeer Singh Godara (Judicial Member)
ALSTOM POWER SYSTEM SA,GURUGRAM vs DCIT, INTL. TAXATION, CIRCLE- 1(1)(1), NEW DELHI
ITA 6404/DEL/2018[2015-16]Status: Disposed2/6/2025AY 2015-16
SHRI VIKAS AWASTHY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
ACIT, CENTRAL CIRCLE-8, NEW DELHI vs DHEERAJ CHAUDHARY, NEW DELHI
ITA 6381/DEL/2018[2012-13]Status: Disposed2/6/2025AY 2012-13
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
PR. COMMISSIONER OF INCOME TAX (CENTRAL)-2 vs M/S K.R. PULP AND PAPERS LTD.
ITA/529/202331/5/2025
HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA
PR. COMMISSIONER OF INCOME TAX (CENTRAL)-2 vs M/S K.R. PULP AND PAPERS LTD.
ITA-529/202331/5/2025
MUKESH DABAS vs INCOME TAX OFFICER, WARD 34( 5), DELHI
W.P.(C)/8188/202530/5/2025
HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA
SANJAY KAUL vs THE INCOME TAX OFFICERWARD 24 (4), NEW DELHI & ORS.
W.P.(C)/11198/201930/5/2025
KUM KUM KOHLI vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 28-1 & ANR.
W.P.(C)/930/202330/5/2025
CHANDRA PRAKASH SRIVASTAVA EX DIRECTOR OF ATEN PORTFOLIO MANAGERS PRIVATE LIMITED - NOW DISSOLVED vs INCOME TAX OFFICER, WARD 1-1, DELHI & ORS.
W.P.(C)/5893/202330/5/2025
U.K. PAINTS OVERSEAS LTD vs ASSTT.COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE.8, & ORS.
W.P.(C)-2068/201530/5/2025
PR. COMMISSIONER OF INCOME TAX, DELHI-7 vs SUZUKI MOTORCYCLE INDIA PVT LTD
ITA - 191 / 202530/5/2025
COMMISSIONER OF INCOME TAX (INTERNATIONAL TAX)-1, NEW DELHI vs DENSO INTERNATIONAL ASIA CO. LTD.
ITA - 189 / 202530/5/2025
PR. COMMISSIONER OF INCOME TAX, DELHI-7 vs SUZUKI MOTORCYCLE INDIA PVT LTD
ITA - 188 / 202530/5/2025
PRINCIPAL CHIEF COMMISSIONER OF INCOME TAX-1 vs A.H. MULTISOFT PVT. LTD.
ITA/9/202530/5/2025
HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA
MAPSKO BUILDERS PVT LTD vs JOINT COMMISSIONER OF INCOME TAX OSD CIRCLE 75 1 TDS, NEW DELHI
ITA/186/202530/5/2025
HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA
