ITAT Delhi Bench

81,630 judgments

NIRAJ SETH,NEW DELHI vs COMMISSIONER OF INCOME TAX, APPEAL, NEW DELHI

ITA 1556/DEL/2025[2011-12]Status: Disposed2/6/2025AY 2011-12

Sh. Satbeer Singh Godara (Judicial Member)

AYUSH CHANANA,SAHARANPUR vs DCIT, CC-8, DELHI

ITA 1553/DEL/2025[2016-17]Status: Disposed2/6/2025AY 2016-17

Sh. Satbeer Singh Godara (Judicial Member)

JAG MOHAN SINDAR,SONEPAT vs INCOME TAX OFFICER, SONEPAT

ITA 1550/DEL/2025[2012-2013]Status: Disposed2/6/2025AY 2012-2013

Sh. Satbeer Singh Godara (Judicial Member)

RANDEEP SINGH KANG,BANGLORE vs JURISDICTIONAL ASSESING OFFICER, CIVIC CENTRE

ITA 1549/DEL/2025[2012-13]Status: Disposed2/6/2025AY 2012-13

Sh. Satbeer Singh Godara (Judicial Member)

NARESH KUMAR,GHAZIABAD vs INCOME TAX OFFICER, GHAZIABAD

ITA 1545/DEL/2025[2013-2014]Status: Disposed2/6/2025AY 2013-2014

Sh. Satbeer Singh Godara (Judicial Member)

ROOPCHAND JEWELLLERS DELHI,NEW DELHI vs ITO WARD 52(4), NEW DELHI

ITA 682/DEL/2024[2015-16]Status: Disposed2/6/2025AY 2015-16

Sh. Satbeer Singh Godara (Judicial Member)

MANOJ KUMAR,GAUTAM BUDH NAGAR vs INCOME TAX OFFICER, NOIDA

ITA 5811/DEL/2024[2013-14]Status: Disposed2/6/2025AY 2013-14

Sh. Satbeer Singh Godara (Judicial Member)

KAISAR HAYAT,SAMBHAL vs INCOME TAX OFFICER, NATIONAL FACELESS ASSESSMENT CENTRE DELHI

ITA 5807/DEL/2024[2013-2014]Status: Disposed2/6/2025AY 2013-2014

Sh. Satbeer Singh Godara (Judicial Member)

M/S NAVITASYS INDIA PRIVATE LIMITED,HARYANA vs CENTRALIZED PROCESSING CENTRE , BENGALURU

ITA 5789/DEL/2024[2021-22]Status: Disposed2/6/2025AY 2021-22

SHRI SHAMIM YAHYA (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

MANOJ KUMAR SINGHAL,DELHI vs ACIT, CIRCLE 30(1), DELHI, NEW DELHI

ITA 5776/DEL/2024[2017-18]Status: Disposed2/6/2025AY 2017-18

SHRI SHAMIM YAHYA (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

LAL MAN,CHARKHI DADRI vs ITO, CHARKHI DADRI

ITA 5487/DEL/2024[2014-15]Status: Disposed2/6/2025AY 2014-15

SHRI SHAMIM YAHYA (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

FORTUM INDIA PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, DELHI

ITA 5412/DEL/2024[2021-22]Status: Heard2/6/2025AY 2021-22

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ESS AAR CORPORATE SERVICES PRIVATE LIMITED,KARNAL vs ACIT CENTRAL CIRCLE, KARNAL

ITA 2905/DEL/2024[2012-13]Status: Disposed2/6/2025AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ESS AAR CORPORATE SERVICES PRIVATE LIMITED,KARNAL vs ACIT CENTRAL CIRCLE, KARNAL

ITA 2904/DEL/2024[2011-12]Status: Disposed2/6/2025AY 2011-12

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ESS AAR CORPORATE SERVICES PRIVATE LIMITED,KARNAL vs ACIT CENTRAL CIRCLE, KARNAL

ITA 2903/DEL/2024[2010-11]Status: Disposed2/6/2025AY 2010-11

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ESS AAR CORPORATE SERVICES PRIVATE LIMITED,KARNAL vs ACIT CENTRAL CIRCLE, KARNAL

ITA 2902/DEL/2024[2009-10]Status: Disposed2/6/2025AY 2009-10

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ESS AAR CORPORATE SERVICES LIMITED,KARNAL vs ACIT, CENTRAL CIRCLE, KARNAL

ITA 2901/DEL/2024[2008-09]Status: Disposed2/6/2025AY 2008-09

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

CALANCE SOFTWARE PRIVATE LIMITED ,NEW DELHI vs ACIT, CIRCLE-5(2), NEW DELHI

ITA 1441/DEL/2024[2012-13]Status: Disposed2/6/2025AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

DEEPAK KUMAR,GAZIABAD vs ACIT , DELHI

ITA 1224/DEL/2024[2021-22]Status: Disposed2/6/2025AY 2021-22

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

GURBACHAN LAL,FARIDABAD vs ITO WARD 1(3), FARIDABAD

ITA 870/DEL/2023[2012-13]Status: Disposed2/6/2025AY 2012-13

Sh. Satbeer Singh Godara (Judicial Member)