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ITAT Delhi Bench

81,630 judgments

BAHRI ESTATES PVT LTD,NEW DELHI vs ITO WARD - 4(4), NEW DELHI

ITA 5477/DEL/2024[2012-13]Status: Disposed3/6/2025AY 2012-13

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)

TERAPANTH YUVAK PARISHAD DELHI,DELHI vs CIT(EXEMPTION), DELHI

ITA 5445/DEL/2024[-]Status: Disposed3/6/2025

MS. MADHUMITA ROY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)

SUMAN YADAV,GURGAON vs INCOME TAX OFFICER, NATIONAL FACELESS ASSESSMENT CENTRE, DELHI

ITA 2326/DEL/2024[2019-2020]Status: Disposed3/6/2025AY 2019-2020

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

SUMAN YADAV,GURGAON vs INCOME TAX OFFICER, NATIONAL FACELESS ASSESSMENT CENTRE, DELHI

ITA 2325/DEL/2024[2019-20]Status: Disposed3/6/2025AY 2019-20

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

PARVESH MITTAL,HARYANA vs ITO,WARD 5(2)(4), NOIDA

ITA 178/DEL/2024[2012-13]Status: Disposed3/6/2025AY 2012-13

INCOME TAX OFFICER, DELHI vs GSP POWER SYSTEMS PVT. LTD., DELHI

ITA 1273/DEL/2024[2018-19]Status: Disposed3/6/2025AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ITO WARD-1, SONEPAT vs DISTRICT INFORMATION TECHNOLOGY SOCIETY, SONEPAT

ITA 1229/DEL/2024[2017]Status: Disposed3/6/2025

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

LALIT MISHRA,GURGAON vs ANURADHA, JAIPUR

ITA 707/DEL/2025[2017-18]Status: Disposed2/6/2025AY 2017-18

MANDIR SHRI SITA RAM JI MAHARAJ SEWA SAMITI,, PALWAL, FARIDABAD vs INCOME TAX OFFIER, NATIONAL FACELESS ASSESSMENT CENTRE,DELHI

ITA 457/DEL/2025[2019-20]Status: Disposed2/6/2025AY 2019-20

Sh. Satbeer Singh Godara (Judicial Member)

RAVINDER SINGH,SONIPAT vs ITO WARD 5, SONIPAT

ITA 231/DEL/2025[2012-13]Status: Disposed2/6/2025AY 2012-13

Sh. Satbeer Singh Godara (Judicial Member)

SH. RANU GUPTA,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI

ITA 2224/DEL/2025[2018-2019]Status: Disposed2/6/2025AY 2018-2019

Sh. Satbeer Singh Godara (Judicial Member)

JILE SINGH,FARIDABAD vs INCOME TAX OFFICER, FARIDABAD

ITA 2223/DEL/2025[2017-18]Status: Disposed2/6/2025AY 2017-18

Sh. Satbeer Singh Godara (Judicial Member)

SATYAVIR SINGH CHANDEL HUF,KARNAL vs NATIONAL FACELESS APPEAL CENTRE, DELHI

ITA 2220/DEL/2025[2013-14]Status: Disposed2/6/2025AY 2013-14

Sh. Satbeer Singh Godara (Judicial Member)

LOKPRIYA NURSING HOME LTD,MEERUT vs ACIT,CENTRAL CIRCLE, MEERUT

ITA 2214/DEL/2025[2013-14]Status: Disposed2/6/2025AY 2013-14

Sh. Satbeer Singh Godara (Judicial Member)

BAL RAM ,GURGAON vs ITO WARD-1(2), GURGAON

ITA 2193/DEL/2025[2012-13]Status: Disposed2/6/2025AY 2012-13

Sh. Satbeer Singh Godara (Judicial Member)

BAL RAM,GURGAON vs ITO WARD-1(2), GURGAON

ITA 2192/DEL/2025[2011-12]Status: Disposed2/6/2025AY 2011-12

Sh. Satbeer Singh Godara (Judicial Member)

BAL RAM,GURGAON vs ITO WARD-1(2), HARYANA

ITA 2191/DEL/2025[2010-11]Status: Disposed2/6/2025AY 2010-11

Sh. Satbeer Singh Godara (Judicial Member)

TARUNESH BANSAL,DELHI vs INCOME TAX OFFICER, WARD-34(4), DELHI, DELHI

ITA 2175/DEL/2025[2017-18]Status: Disposed2/6/2025AY 2017-18

Sh. Satbeer Singh Godara (Judicial Member)

SHIKA RANI RAIZADA,DELHI vs ITO WARD-28(5), DELHI

ITA 2170/DEL/2025[2011-12]Status: Disposed2/6/2025AY 2011-12

Sh. Satbeer Singh Godara (Judicial Member)

RAJENDRA SINGH,NOIDA vs ITO WARD-3(1), NOIDA

ITA 2158/DEL/2025[2011-12]Status: Disposed2/6/2025AY 2011-12

Sh. Satbeer Singh Godara (Judicial Member)