ITAT Delhi Bench
81,630 judgments
SATISH KUMAR JOON,ROHTAK vs GURGAON, GURGAON
JYOTI NAGPAL,NEW DELHI vs INCOME TAX OFFICER WARD 36(1), CIVIC CENTRE NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
INTERNATIONAL ROAD FEDERATION-INDIA CHAPTER,DELHI vs ITO WARD EXEMPTION-1(2), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
PINKI SAINI,DELHI vs COMMISSIONER OF INCOME TAX (APPEALS), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
SANT SHRI ASARAMJI ASHRAM TRUST,DELHI vs ITO WARD EXEMP.-2(1), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
GEETANJALI INFRAPROJECTS PRIVATE LIMITED,HARYANA vs INCOME TAX OFFICER, WARD 10(1), DELHI, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
GEETANJALI INFRAPROJECTS PRIVATE LIMITED,HARYANA vs INCOME TAX OFFICER, WARD 10(1), DELHI, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
JEET SINGH,FARIDABAD vs INCOME TAX OFFICER, FARIDABAD
SHRI SATBEER SINGH GODARA (Judicial Member)
PARDEEP,ROHTAK vs INCOME TAX OFFICER W-3, ROHTAK
DIAMOND CONTROL SYSTEMS,GURGOAN vs NWR-W-(53)(4) COMMISSIONER OF INCOME-TAX (APPEALS) INCOME TAX DEPARTMENT, DELHI
AMIT JAIN,DELHI vs WARD 59(5), DELHI, DELHI
ASHISH SHARMA,DELHI vs INCOME TAX OFFICER, WARD-30(1), DELHI, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
VAULT IMPEX LLP,DELHI vs ITO WARD-49(4), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
ARUN KUMAR SHARMA,DELHI vs ITO, CPC DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
ELIXIR REALTY SOLUTIONS PRIVATE LIMITED,DELHI vs ACIT, CIR 7(1), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
DLF LIMITED,NEW DELHI vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
HARISH KUMAR AGRAWAL,UTTAR PRADESH vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -3, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
PARVEEN GUPTA,DELHI vs ACIT , CENTRAL CIRCLE-15,DELHI, DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
DCIT, CC-28, NEW DELHI, NEW DELHI vs ERA INFRA ENGINEERING LIMITED, UTTAR PRADESH
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
INTELLIGENT COMMUNICATION SYSTEM INDIA LIMITED,DELHI vs ITO,WARD-12(1), DELHI
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)