ITAT Delhi Bench
81,630 judgments
ELCOM INNOVATIONS PRIVATE LIMITED,NOIDA vs ITO, WARD 23(1), NEW DELHI, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
COOPERATIVE CANE DEVELOPMENT SOCIETY LTD MORNA,MORNA MUZAFFARNAGAR vs AO NFAC DELHI, NFAC DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
INCOME TAX OFFICER, PANIPAT vs DINESH KAUSHIK, PANIPAT
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
LOKESH SACHDEVA,DELHI vs DCIT, CENTRAL CIRCLE-29,, DELHI
CIT(A). The Ld. CIT(A) in his order has observed as under;
HARYANA CITY GAS DUSTRIBUTION LIMITED,GURGAON vs ACIT, CENTRAL CIRCLE-18, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MADHUKAR WADHERA,UNITED STATES OF AMERICA vs AO INT TAX CIRCLE 3(1)(1) DEL, CIVIC CENTRE
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
ETHIOPIAN AIRLINES GROUP ,ETHIOPIA vs ACIT, INT. TAXATION CIRCLE-1(2)(2), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
ETHIOPIAN AIRLINES GROUP,EHIOPIA vs ACIT INT. TAXATION CIRCLE-1(2)(2), DELHI
SHENHZHEN SDG INFORMATION CO. LTD.,DELHI vs CIRCLE INT. TAXATION 3(1)(2), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
SHIKHA TIWARI,NOIDA vs DCIT, CENTRAL CIRCLE, NOIDA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SHIKHA TIWARI,NOIDA vs DCIT, CENTRAL CIRCLE, NOIDA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SHIKHA TIWARI,NOIDA vs DCIT, CENTRAL CIRCLE, NOIDA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SHIKHA TIWARI,NOIDA vs DCIT, CENTRAL CIRCLE, NOIDA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SHIKHA TIWARI,NOIDA vs DCIT, CENTRAL CIRCLE, NOIDA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DCIT, CENTRAL CIRCLE, NOIDA vs SHIKHA TIWARI, NOIDA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
JAGBIR SINGH,DELHI vs ITO WARD 29(4), CIVIC CENTRE NEW DELHI
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
RAJESH KUMAR,GURGAON vs INCOME TAX OFFICER, WARD-3(1), GURGAON
SHRI M. BALAGANESH (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
PRATEEK BANSAL,DELHI vs CENTRAL CIRCLE 16, DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
R V COMMODITIES PRIVATE LIMITED,DELHI vs ACIT CENTRAL CIRCLE-25, DELHI
Sh. Satbeer Singh Godara (Judicial Member)
SUNIL,JHAJJAR vs ITO WARD-4, ROHTAK
Sh. Satbeer Singh Godara (Judicial Member)
