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ITAT Delhi Bench
81,630 judgments
ACIT, CIRCLE-20(2), NEW DELHI vs R.H. AGRO OVERSEAS (P) LTD., NEW DELHI
ITA 4964/DEL/2018[2013-14]Status: Disposed6/6/2025AY 2013-14
MS. MADHUMITA ROY (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
ASHISH KUMAR GUPTA,DELHI vs ITO,WARD-61(1), DELHI
ITA 2413/DEL/2025[2009-10]Status: Disposed5/6/2025AY 2009-10
SHRI SATBEER SINGH GODARA (Judicial Member)
ASHISH KUMAR GUPTA,DELHI vs ITO,WARD-61(1), DELHI
ITA 2412/DEL/2025[2008-09]Status: Disposed5/6/2025AY 2008-09
ASHISH KUMAR GUPTA,DELHI vs ITO,WARD- 61(1), DELHI
ITA 2411/DEL/2025[2007-08]Status: Disposed5/6/2025AY 2007-08
SHRI SATBEER SINGH GODARA (Judicial Member)
JATINDER POPLI,NEW DELHI vs INCOME TAX OFFICER WARD 29(1), DELHI, DR SP MUKHERJEE CIVIC CENTRE
ITA 2406/DEL/2025[2016-17]Status: Disposed5/6/2025AY 2016-17
SHRI SATBEER SINGH GODARA (Judicial Member)
ACQUIRE INFRASTRUCTURE PRIVATE LIMITED,NEW DELHI vs DEPUTY DIRECTOR OF INCOME TAX, CPC, BENGALURU
ITA 2385/DEL/2025[2023-24]Status: Disposed5/6/2025AY 2023-24
SHRI SATBEER SINGH GODARA (Judicial Member)
SAJID,SIKANDRABAD vs INCOME TAX OFFICER, BULANDSHAHAR
ITA 2379/DEL/2025[2017-2018]Status: Disposed5/6/2025AY 2017-2018
SHRI SATBEER SINGH GODARA (Judicial Member)
AYUSH OUTBOUND TRAVEL PRIVATE LIMITED,VARANASI vs BHAMBHOO RAM MEENA, CR BUILDING, DELHI
ITA 2378/DEL/2025[2017-18]Status: Disposed5/6/2025AY 2017-18
SUR NIRMAN EDUCATIONAL AND CULTURAL SOCIETY,DELHI vs INCOME TAX OFFICER, DELHI
ITA 2375/DEL/2025[2016-17]Status: Disposed5/6/2025AY 2016-17
SHRI SATBEER SINGH GODARA (Judicial Member)
ABHIMANYU SURYAN,GHAZIABAD vs INCOME TAX OFFICER, NEW DELHI
ITA 2374/DEL/2025[2012-13]Status: Disposed5/6/2025AY 2012-13
JAI PRAKASH SINGH,GAUTAM BUDH NAGAR vs ITO WARD-3(1), BULANDSHAHR
ITA 2370/DEL/2025[2011-12]Status: Disposed5/6/2025AY 2011-12
SAJJAN KUMAR MITTAL,DELHI vs ITO,WARD-60(4), DELHI
ITA 2263/DEL/2025[2013-14]Status: Disposed5/6/2025AY 2013-14
MOHAMMED IDRISH KHAN,DELHI vs ITO,WARD- 67(4), DELHI
ITA 1911/DEL/2025[2012-13]Status: Disposed5/6/2025AY 2012-13
AJAY KUMAR LEGAL REPRESENTATIVE OF LATE SHRI CHANDRAPAL,BULANDSHAHR vs ITO,WARD- 3(1), BULANDSHAHR
ITA 1908/DEL/2025[2009-10]Status: Disposed5/6/2025AY 2009-10
AJAY KUMAR LEGAL REPRESENTATIVE OF LATE SHRI CHANDRAPAL ,BULANDSHAHR vs ITO,WARD-3(1), BULANDSHAHR
ITA 1907/DEL/2025[2009-10]Status: Disposed5/6/2025AY 2009-10
SHRI SATBEER SINGH GODARA (Judicial Member)
YOGENDRA KUMAR,MURADNAGAR vs INCOME TAX OFFICER, GHAZIABAD
ITA 1882/DEL/2025[2012-13]Status: Disposed5/6/2025AY 2012-13
SHRI SATBEER SINGH GODARA (Judicial Member)
MOHD HAYYAT,VILLAGE NALHEDA GAZI vs COMMISSIONER, CIT APPEALS
ITA 1881/DEL/2025[2012-13]Status: Disposed5/6/2025AY 2012-13
SURAKSHA VIHAR CO OPERATIVE GROUP HOUSING SOCIETY LIMITED,FARIDABAD vs ITO WARD 54(1), DELHI, CIVIC CENTRE, NEW DELHI
ITA 1879/DEL/2025[2016-17]Status: Disposed5/6/2025AY 2016-17
SHRI SATBEER SINGH GODARA (Judicial Member)
BEENA SHAH,NEW DELHI vs ITO WARD(28)-1, NEW DELHI
ITA 1109/DEL/2025[2012-13]Status: Disposed5/6/2025AY 2012-13
SHRI SATBEER SINGH GODARA (Judicial Member)
GLASS CONCEPT INDIA PVT LTD,NOIDA vs ITO, DELHI
ITA 5785/DEL/2024[2017-18]Status: Disposed5/6/2025AY 2017-18
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)