ITAT Delhi Bench
81,630 judgments
RAJEEV MALIK,NEW DELHI vs ACIT CENTRAL INTL. TAXATION 2(2)(1), NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
PANKAJ SHUKLA,VARANASI vs ITO WARD 3, GURGAON
SHRI VIKAS AWASTHY (Judicial Member)
RAJEEV KAUSHIK,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
KNOWLARITY COMMUNICATIONS INDIA PRIVATE LIMITED,GURGAON, HARYANA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 14(2), DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
BHUPENDRA SHARMA HUF,NOIDA vs ITO WARD 5(1)(2(3), NOIDA
MS. MADHUMITA ROY (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
GENPACT SERVICES LLC,GURGAON vs ACIT, CIRCLE INT. TAXATION 1(3)(1), NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
GRID SOLUTIONS SAS,FRANCE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE INTERNATIONAL TAX 1(3)(1), NEW DELHI
SHRI MAHAVIR SINGH, HON’BLE (Vice President), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
GE ENERGY POWER CONVERSION GROUP PREVIOUSLY KNOWN AS FINANCIERE CVT,FRANCE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(3)(1) INTERNATIONAL TAXATION, NEW DELHI
SHRI MAHAVIR SINGH, HON’BLE (Vice President), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs JOGINDER SINGH, HARYANA
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, JHANDEWALAN NEW DELHI vs SH. JOGINDER SINGH, HARYANA
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
SAMSUNG C AND T CORPORATION INDIA PVT. LTD. ,GURGAON vs DCIT CIRCLE 22(2), NEW DELHI
SHRI YOGESH KUMAR US (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
PUNEET SETH,GURGAON vs ITO WARD 3(1), GURGAON
MS. MADHUMITA ROY (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
DCIT, CC-31, NEW DELHI vs HARJEET SINGH, FARIDABAD
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
DCIT, CC-31, NEW DELHI vs HARJEET SINGH, FARIDABAD
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
R.H. AGRO OVERSEAS (P) LTD,NEW DELHI vs ACIT, CIRCLE-21(2), NEW DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
ACIT, CIRCLE- 11(1), NEW DELHI vs HCL INFOSYSTEMS LTD., NEW DELHI
SHRI MAHAVIR SINGH, HON’BLE (Vice President), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
ISHWAR DAYAL (L/H OF PRASHADI SINGH),GHAZIABAD vs ITO WARD - 2(1), GHAZIABAD
MS. MADHUMITA ROY (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
WEIR MINERALS (INDIA) PRIVATE LTD,NEW DELHI vs DCIT CIRCLE-27(1), NEW DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
VIRENDER KUMAR GUPTA,GURGAON vs ITO WARD - 4(5), GURGAON
MS. MADHUMITA ROY (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
HCL INFOSYSTEMS LTD.,NEW DELHI vs DCIT, CIRCLE- 11(1), NEW DELHI
SHRI MAHAVIR SINGH, HON’BLE (Vice President), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
