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ITAT Delhi Bench

81,630 judgments

PRADEEP KUMAR JINDAL,NEW DELHI vs ACIT, CENTRAL CIRCLE- 25 , NEW DELHI

ITA 8287/DEL/2018[2011-12]Status: Disposed11/6/2025AY 2011-12

SHRI SATBEER SINGH GODARA (Judicial Member), SMT. ANNAPURNA GUPTA (Accountant Member)

PRADEEP KUMAR JINDAL,NEW DELHI vs ACIT, CIRCLE- 25 , NEW DELHI

ITA 8286/DEL/2018[2010-11]Status: Disposed11/6/2025AY 2010-11

SHRI SATBEER SINGH GODARA (Judicial Member), SMT. ANNAPURNA GUPTA (Accountant Member)

DCIT, NEW DELHI vs M/S. CHADHA PAPERS LTD., UTTAR PRADESH

ITA 5213/DEL/2015[2012-13]Status: Disposed11/6/2025AY 2012-13

SHRI M. BALAGANESH (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)

DCIT, CIRCLE - 19(1), DELHI vs PRESUDE LIFESCIENCES PVT. LTD., DELHI

ITA 3421/DEL/2024[2022-23]Status: Disposed9/6/2025AY 2022-23

SMT. ANNAPURNA GUPTA (Accountant Member), SMT. MADHUMITA ROY, JUDICIAL MEMBER (Judicial Member)

ACIT, CIRCLE-4(2), NEW DELHI vs BHARTI AIRTEL LTD., NEW DELHI

ITA 6079/DEL/2019[2008-09]Status: Disposed9/6/2025AY 2008-09

ACIT, CIRCLE-4(2), NEW DELHI vs BHARTI AIRTEL LTD., NEW DELHI

ITA 6078/DEL/2019[2007-08]Status: Disposed9/6/2025AY 2007-08

BHARTI AIRTEL LIMITED,NEW DELHI vs ACIT CIRCLE 4(2), NEW DELHI

ITA 5963/DEL/2019[2008-09]Status: Disposed9/6/2025AY 2008-09

SHRI VIKAS AWASTHY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

BHARTI AIRTEL LTD,NEW DELHI vs ACIT CIRCLE 4(2), NEW DELHI

ITA 5962/DEL/2019[2007-08]Status: Disposed9/6/2025AY 2007-08

RAMJI LAL OM PRAKASH CHARITABLE TRUST,DELHI vs CIT EXEMPTION, DELHI

ITA 5958/DEL/2024[-]Status: Disposed6/6/2025

MS. MADHUMITA ROY (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)

RAMJI LAL OM PRAKASH CHARITABLE TRUST,DELHI vs CIT EXEMTION, DELHI

ITA 5957/DEL/2024[-]Status: Disposed6/6/2025

MS. MADHUMITA ROY (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)

KULDEEP MARWAH,KAITHAL vs DCIT-ACIT-INT-TAX, GURGAON

ITA 590/DEL/2024[2018-19]Status: Disposed6/6/2025AY 2018-19

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

DCIT,CC-14, JHANDEWALAN vs SHIV VANI BUILDWELL PRIVATE LIMITED, DELHI

ITA 5040/DEL/2024[2017-18]Status: Disposed6/6/2025AY 2017-18

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

INCOME TAX OFFICER WARD 47(1), DELHI vs R L TRADERS, DELHI

ITA 3763/DEL/2024[2008]Status: Disposed6/6/2025

MS. MADHUMITA ROY (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)

R.L.TRADERS ,DELHI vs ACIT, CENTRAL CIRCLE-17, NEW DELHI

ITA 3634/DEL/2024[2008-09]Status: Disposed6/6/2025AY 2008-09

ACIT, NEW DELHI vs PHOOLA RANI CHADHA, NEW DELHI

ITA 3480/DEL/2024[2017-18]Status: Disposed6/6/2025AY 2017-18

MS. MADHUMITA ROY (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)

PHOOLA RANI CHADHA,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 30(1), NEW DELHI

ITA 3469/DEL/2024[2017-18]Status: Disposed6/6/2025AY 2017-18

MS. MADHUMITA ROY (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)

DCIT, CIRCLE - 19(1), DELHI vs PC JEWELLER LIMITED, DELHI

ITA 3084/DEL/2024[2016-17]Status: Disposed6/6/2025AY 2016-17

ASHOK KUMAR JAIN,MEERUT vs PCIT, GHAZIABAD

ITA 2627/DEL/2024[2013-14]Status: Disposed6/6/2025AY 2013-14

SHRI VIMAL KUMAR (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CR BUILDING vs PC JEWELLER LIMITED, DELHI

ITA 2581/DEL/2024[2015-16]Status: Disposed6/6/2025AY 2015-16

MICROMAX INFORMATICS LTD,NEW DELHI vs PCIT, DELHI

ITA 2524/DEL/2024[2018-19]Status: Disposed6/6/2025AY 2018-19

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)