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ITAT Delhi Bench

81,630 judgments

SUNIL,JHAJJAR vs ITO WARD-4, ROHTAK

ITA 2357/DEL/2025[2012-2013]Status: Disposed4/6/2025AY 2012-2013

Sh. Satbeer Singh Godara (Judicial Member)

ANKIT KUMAR GUPTA,SHAHDARA vs ASSESSING OFFICER, DELHI

ITA 2351/DEL/2025[2017-2018]Status: Disposed4/6/2025AY 2017-2018

Sh. Satbeer Singh Godara (Judicial Member)

VINIT JINDAL,MEERUT vs ITO WARD 1(2)(4), MEERUT

ITA 2350/DEL/2025[2017-18]Status: Disposed4/6/2025AY 2017-18

Sh. Satbeer Singh Godara (Judicial Member)

GOPAL SHREE KRISHAN GOSHALA,HARYANA vs ITO WARD 2, ROHTAK

ITA 2348/DEL/2025[2017-18]Status: Disposed4/6/2025AY 2017-18

Sh. Satbeer Singh Godara (Judicial Member)

AJAY GARG,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 30, NEW DELHI, NEW DELHI

ITA 2347/DEL/2025[2015-16]Status: Disposed4/6/2025AY 2015-16

Sh. Satbeer Singh Godara (Judicial Member)

SAURABH SHARVAN GUPTA,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX 52(1), NEW DELHI

ITA 2345/DEL/2025[2012-13]Status: Disposed4/6/2025AY 2012-13

Sh. Satbeer Singh Godara (Judicial Member)

HITESH KUMAR MITTAL,MEERUT vs INCOME TAX OFFICER, WARD 1(3), MEERUT, MEERUT

ITA 2344/DEL/2025[2012-13]Status: Disposed4/6/2025AY 2012-13

Sh. Satbeer Singh Godara (Judicial Member)

VIKRANT JAIN,DELHI vs ITO WARD-259(6), DELHI

ITA 2340/DEL/2025[2017-18]Status: Disposed4/6/2025AY 2017-18

Sh. Satbeer Singh Godara (Judicial Member)

VIKRANT JAIN,DELHI vs ITO WARD-259(6), DELHI

ITA 2339/DEL/2025[2017-18]Status: Disposed4/6/2025AY 2017-18

Sh. Satbeer Singh Godara (Judicial Member)

SMT. SONI SONU MIRCHANDANI,DELHI vs ACIT,CENTRAL CIRCLE-5, NEW DELHI

ITA 2325/DEL/2025[2009-10]Status: Disposed4/6/2025AY 2009-10

Sh. Satbeer Singh Godara (Judicial Member)

SHRI AKHIL BANSAL,SHAMLI vs ITO WARD-1(4), SHAMLI

ITA 2302/DEL/2025[2012-13]Status: Disposed4/6/2025AY 2012-13

Sh. Satbeer Singh Godara (Judicial Member)

AMAN CHAUDHARY,GAUTAM BUDDHA NAGAR vs ITO WARD 1(1), GAUTAM BUDDHA NAGAR

ITA 1877/DEL/2025[2011-12]Status: Disposed4/6/2025AY 2011-12

Sh. Satbeer Singh Godara (Judicial Member)

SICPA INDIA PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-6, DELHI

ITA 1876/DEL/2025[2021-22]Status: Disposed4/6/2025AY 2021-22

Sh. Satbeer Singh Godara (Judicial Member)

PRAVEEN LATA JAIN,DELHI vs ACIT,CIRCLE-43(1), DELHI

ITA 1852/DEL/2025[2015-16]Status: Disposed4/6/2025AY 2015-16

Sh. Satbeer Singh Godara (Judicial Member)

SHRI KRISHAN,MEERUT vs DCIT,CIRCLE-1(2)(1), MEERUT

ITA 1851/DEL/2025[2012-13]Status: Disposed4/6/2025AY 2012-13

Sh. Satbeer Singh Godara (Judicial Member)

MAHIPAL SHARMA,MEERUT vs ITO WARD-1(4), MEERUT

ITA 1850/DEL/2025[2012-13]Status: Disposed4/6/2025AY 2012-13

Sh. Satbeer Singh Godara (Judicial Member)

PUNAM ARYA,GHAZIABAD vs ITO WARD-2(2)(1), GHAZIABAD

ITA 1849/DEL/2025[2012-13]Status: Disposed4/6/2025AY 2012-13

Sh. Satbeer Singh Godara (Judicial Member)

THE BADSHAHPUR PRIMARY AGRICULTURE CO-OP SOCIETY LIMITED,BADSHAHPUR vs ITO,WARD- 4(1), GURGAON

ITA 1823/DEL/2025[2018-19]Status: Disposed4/6/2025AY 2018-19

Sh. Satbeer Singh Godara (Judicial Member)

RAGINI DEWAN,DELHI vs ITO, WARD- 29(5), DELHI

ITA 1818/DEL/2025[2017-18]Status: Disposed4/6/2025AY 2017-18

Sh. Satbeer Singh Godara (Judicial Member)

ASPECT FOUNDATION,JIND vs CIT EXEMPTIONS, CHANDIGARH

ITA 1757/DEL/2025[2025-26]Status: Disposed4/6/2025AY 2025-26

SHRI M. BALAGANESH, ACCOUNTANT MEMBER AND SH. YOGESH KUMAR U.S. (Judicial Member)